High Courts14 Jul 2020Disposed Of
Jagdish Chand Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0205
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 94 of 130
High Courts14 Jul 2020Disposed Of
Jahid Mohd Vs Arun Sharma And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0204
High Courts14 Jul 2020
Om Dutt Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0203
High Courts14 Jul 2020Disposed Of
Ramesh Kumar Vs Devesh Kumar And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0201
High Courts14 Jul 2020Disposed Of
Devi Ram Vs State Of HP And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0200
High Courts14 Jul 2020Disposed Of
Dr. Anjana Mishra Vs Sanjay Gupta
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0199
High Courts14 Jul 2020Disposed Of
Hemawati Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0198
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 306Code Of Criminal Procedure, 1973 — Section 154, 436, 436A
High Courts14 Jul 2020Dismissed
Union Of India Through Chief Engineer Vs M/s Chadha & Company
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0196
Arbitration And Conciliation Act, 1996 — Section 20, 21, 31(3), 34, 34(2), 34(2A), 34(4), 37(C), 75, 81Arbitration Act, 1940 — Section 30
High Courts14 Jul 2020Dismissed
Puran Chand Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0195
Constitution Of India, 1950 — Article 14, 16Himachal Pradesh Police Act, 2007 — Section 12, 56
High Courts14 Jul 2020Disposed Of
Jamna Devi Vs Rohit Jamwal & Anr
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0173
High Courts13 Jul 2020Allowed
Bharti Axa General Insurance Company Limited Vs Kala Chauhan @ Kalawati And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0309
Motor Vehicles Act, 1988 — Section 140
High Courts13 Jul 2020Disposed Of
Ranjeet Singh & Others Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0253
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 498A
High Courts13 Jul 2020Disposed Of
Hari Ram Vs Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0252
High Courts13 Jul 2020Disposed Of
Nand Lal Vs Managing Director, Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0251
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts13 Jul 2020Disposed Of
Ravinder Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0250
High Courts13 Jul 2020Allowed
Ajay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0249
Indian Penal Code, 1860 — Section 120B, 406, 409, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts13 Jul 2020Disposed Of
Sheetal Verma And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0248
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Indian Penal Code, 1860 — Section 120B, 420, 427, 447
High Courts13 Jul 2020Disposed Of
Dr. Jitender Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0247
High Courts13 Jul 2020Disposed Of
Jagdish Sharma Vs State Of HP
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0246
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 498, 504Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3
High Courts13 Jul 2020Disposed Of
Yamuna Kumari Vs Dr. Arun Sharma And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0245