CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2020

2,586 judgments · page 96 of 130

High Courts13 Jul 2020Disposed Of

Rakesh And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0224

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Indian Penal Code, 1860 — Section 34, 323, 341, 506
Read judgment
High Courts13 Jul 2020Disposed Of

Dheeraj Verma Vs State Of H.P. And Ors

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0197

Constitution Of India, 1950 — Article 32, 136, 142, 226Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 27
Read judgment
High Courts10 Jul 2020Disposed Of

Karan And Others Vs State Of H.P.

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0272

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 498A, 504, 506
Read judgment
High Courts10 Jul 2020Disposed Of

Sonia Rana Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0267

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Indian Penal Code, 1860 — Section 120B, 406, 409, 468, 471
Read judgment
High Courts10 Jul 2020Disposed Of

Sahab Deen Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0265

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 29, 37
Read judgment
High Courts10 Jul 2020Disposed Of

Devi Singh And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0263

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 438, 436, 436ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
Read judgment