High Courts09 Jul 2020Disposed Of
Amar Singh Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0294
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 98 of 130
High Courts09 Jul 2020Disposed Of
Amrit Lal Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0293
High Courts09 Jul 2020Disposed Of
Dindayal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0292
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Jul 2020Disposed Of
Ram Charan Vs B.K.Agarwal And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0291
High Courts09 Jul 2020Allowed
Ranjeet Singh Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0290
High Courts09 Jul 2020Disposed Of
Luder Mani Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0288
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts09 Jul 2020Disposed Of
Dr. Aruna Gautam Vs Sanjay Gupta & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0287
High Courts09 Jul 2020Disposed Of
Ram Chand And Others Vs Manisha Nanda & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0286
High Courts09 Jul 2020Disposed Of
Meera Mandhotra Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0285
High Courts09 Jul 2020Disposed Of
Bali Ram Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0284
High Courts09 Jul 2020Dismissed
Parvinder Kumar Vs H.P. State Civil Supplies Corporation & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0283
High Courts09 Jul 2020Disposed Of
Dinesh Kumar Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0282
High Courts09 Jul 2020Disposed Of
Ashwani Kumar Vs Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0281
High Courts09 Jul 2020Dismissed
Reema Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0280
Constitution Of India, 1950 — Article 14, 16Indian Foreign Service (Conduct And Discipline), Rules, 1961 — Rule 8 (2), 8(4)
High Courts09 Jul 2020Allowed
Randhir Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0279
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 21, 22, 37
High Courts08 Jul 2020Disposed Of
Deep Kumar And Others Vs B.K. Aggarwal And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0322
Constitution Of India, 1950 — Article 215Administrative Tribunals Act, 1985 — Section 17Contempt Of Courts Act, 1971 — Section 10, 12
High Courts08 Jul 2020Disposed Of
Poonam Sharma Vs Prashant Bhardwaj
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0321
Code Of Civil Procedure, 1908 — Section 22, 24, 25Hindu Marriage Act, 1955 — Section 13
High Courts08 Jul 2020Disposed Of
Wasim Ahmmad Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0320
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 406, 420, 504, 506
High Courts08 Jul 2020Disposed Of
Desh Raj Vs Dr. Sandeep Bhatnagar And Anr
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0319
High Courts08 Jul 2020Disposed Of
Rita Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0318