High Courts07 Jul 2020Disposed Of
Punam Kumari And Ors Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0330
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 100 of 130
High Courts07 Jul 2020Disposed Of
Nardev Singh Vs State Of H.P. And Ors.
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0329
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts07 Jul 2020Disposed Of
Dameshwar Dutt Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0328
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 61, 85
High Courts07 Jul 2020Disposed Of
Rewat Ram Rana Vs Virender Singh And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0327
High Courts07 Jul 2020Disposed Of
Babli Devi Vs Dr. Aman Dev & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0326
High Courts07 Jul 2020Disposed Of
Gian Chand Vs Purnima Chauhan & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0325
High Courts07 Jul 2020Disposed Of
Sarvan Kumar Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0324
Constitution Of India, 1950 — Article 14, 16
High Courts07 Jul 2020Disposed Of
Sudhanshu Kapoor And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0323
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 149, 306Code Of Criminal Procedure, 1973 — Section 161, 436, 436A, 438
High Courts06 Jul 2020Allowed
Dinesh Kumar @ Billa Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0366
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 19, 19(2), 22, 24, 24(3), 27A, 27(4), 29, 37, 37(1)(b), 37(1)(b)(ii), 61, 67, 85Code Of Criminal Procedure, 1973 — Section 173(2), 437A, 438, 439, 446, 446A
High Courts06 Jul 2020Disposed Of
Himmat Ram Vs Devesh Kumar
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0365
High Courts06 Jul 2020Disposed Of
Jeet Ram Vs Asha Ram
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0364
Constitution Of India, 1950 — Article 227
High Courts06 Jul 2020Allowed
Dr. Varsha Rathore Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0363
High Courts06 Jul 2020Allowed
Anil Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0362
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 420, 452, 467, 468, 471, 506
High Courts06 Jul 2020Disposed Of
Relu Ram Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0361
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts06 Jul 2020Dismissed
Varsha Gangta Vs Himachal Pradesh Public Service Commission And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0360
High Courts06 Jul 2020Disposed Of
Kuldeep Chand Vs Dr. G.S. Goraya
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0359
High Courts06 Jul 2020Disposed Of
Rakesh Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0358
High Courts06 Jul 2020Disposed Of
Pasupati Spinning And Weaving Mills Vs Himachal Pradesh State Electricity Board Ltd. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0357
High Courts06 Jul 2020Disposed Of
Jagdish Chand Jamwal Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0356
High Courts06 Jul 2020Disposed Of
Aastha Katoch And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0355