High Courts06 Jul 2020Disposed Of
Narayan Dass And Ors Vs Sushil Srivastav And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0354
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 101 of 130
High Courts06 Jul 2020Disposed Of
Shailja Choudhary And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0353
High Courts06 Jul 2020Disposed Of
Bhawan Lata Vs Rohit Jamwal
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0352
High Courts06 Jul 2020Disposed Of
Dr. Narender Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0351
High Courts06 Jul 2020Disposed Of
Rajesh Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0350
High Courts06 Jul 2020Disposed Of
Shahrukh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0349
High Courts06 Jul 2020Disposed Of
Onkar Chand Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0348
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts06 Jul 2020Disposed Of
Freed And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0347
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 437, 437(1), 437(3), 438, 438(1), 438(2), 439, 439(2)Indian Penal Code, 1860 — Section 34, 147, 148, 149, 323, 307, 341
High Courts06 Jul 2020Disposed Of
Ram Lal Vs Sita Ram Mardi
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0346
High Courts06 Jul 2020Disposed Of
Sudhakar Vyas Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0345
High Courts06 Jul 2020Disposed Of
Raj Kumar Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0344
High Courts06 Jul 2020Disposed Of
Santosh Kumari Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0343
High Courts06 Jul 2020Disposed Of
Gian Chand Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0342
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts03 Jul 2020Disposed Of
Jaisi Ram Vs Dr. Baldev Kumar Thakur
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0394
High Courts03 Jul 2020Disposed Of
Mool Raj Vs Rajesh Sharma
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0393
Constitution Of India, 1950 — Article 215Contempt Of Courts (C.A.T.) Rules, 1992 — Rule 10, 12
High Courts03 Jul 2020Disposed Of
Bhagat Ram Vs Devesh Kumar And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0392
Himachal Pradesh Administrative Tribunal (Contempt of Counts) Rules, 1989 — Rule 3, 7Administrative Tribunals Act, 1985 — Section 17Contempt Of Courts Act, 1971 — Section 12
High Courts03 Jul 2020
Sunil Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0391
High Courts03 Jul 2020Allowed
Vicky Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0389
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 363, 366, 368, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts03 Jul 2020Disposed Of
Kedar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0388
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(S), 3(1)(za)(c)
High Courts03 Jul 2020Disposed Of
Sanjeev Kumar Vs Kamlesh Kumar Pant And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0387