CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Gujarat High Court/2023

COURT ARCHIVE

Gujarat High Court judgments, 2023

1,225 judgments · page 19 of 62

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
High Courts07 Aug 2023Allowed

Oriental Insurance Company Limited Himmatnagar Vs Kalusinh Alusinh Rathod

Gujarat High Court · (2023) 08 GUJ CK 0028

Read judgment
High Courts07 Aug 2023Allowed

Allaudin Misribhai Sipai (Kaji) Vs Thakor Viramji Ajmalji

Gujarat High Court · (2023) 08 GUJ CK 0027

Limitation Act, 1963 — Section 5
Read judgment
High Courts04 Aug 2023Allowed

Raman Pillai Bhaskaren Nair Sreekumar (R. B. Sreekumar) Vs State Of Gujarat

Gujarat High Court · (2023) 08 GUJ CK 0016

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 194, 211, 218, 468, 469, 471
Read judgment
High Courts04 Aug 2023Disposed Of

Aacharya Vijay Meruprabhasurishvarji Smarak Trust Vs Rajendra Laljibhai Kadivar

Gujarat High Court · (2023) 08 GUJ CK 0015

Code Of Civil Procedure, 1908 — Order 26 Rule 9
Read judgment
High Courts04 Aug 2023Disposed Of

Popatbhai Maganbhai Desai Vs Sitaben Popatbhai Desai

Gujarat High Court · (2023) 08 GUJ CK 0014

Read judgment
High Courts04 Aug 2023Disposed Of

Devjibhai Hirabhai Patel Vs Ramjibhai Becharbhai Patel

Gujarat High Court · (2023) 08 GUJ CK 0013

Read judgment
High Courts04 Aug 2023Disposed Of

Arunaben Nagjibhai Rabari Vs Vijaybhai Bhikhabhai Desai

Gujarat High Court · (2023) 08 GUJ CK 0012

Code Of Civil Procedure, 1908 — Section 24
Read judgment
High Courts03 Aug 2023Allowed

Alkhiben Wd/O Ramanbhai Kalasva Vs Kahmuddin Jamilkhan

Gujarat High Court · (2023) 08 GUJ CK 0020

Limitation Act, 1963 — Section 5
Read judgment
High Courts03 Aug 2023Allowed

State Of Gujarat Vs Prabhatbhai Bogabhai Bhoi

Gujarat High Court · (2023) 08 GUJ CK 0017

Indian Penal Code, 1860 — Section 323, 324Gujarat Police Act, 1951 — Section 135
Read judgment
High Courts02 Aug 2023Allowed

Nizamkhan Hiyatkhan Ghasura Vs Yunusbhai Aadambhai Bagga

Gujarat High Court · (2023) 08 GUJ CK 0006

Read judgment
High Courts02 Aug 2023Allowed

Prakashbhai Muljibhai Makwana Vs State Of Gujarat

Gujarat High Court · (2023) 08 GUJ CK 0005

Code Of Criminal Procedure, 1973 — Section 203Limitation Act, 1963 — Section 5
Read judgment
High Courts02 Aug 2023Allowed

Patel Sanjaykumar Sankalchand Vs Sureshchandra Gyarsilal Sain

Gujarat High Court · (2023) 08 GUJ CK 0002

Limitation Act, 1963 — Section 5
Read judgment
High Courts01 Aug 2023Disposed Of

Shri Ram General Insurance Co Ltd Vs Husnabibi Saeedmohammad Pathan

Gujarat High Court · (2023) 08 GUJ CK 0011

Read judgment
High Courts01 Aug 2023Dismissed

State Of Gujarat Vs Darshak @ Darshan Ratilal Degama

Gujarat High Court · (2023) 08 GUJ CK 0010

Indian Penal Code, 1860 — Section 201, 302
Read judgment
High Courts01 Aug 2023

Gujarat State Road Transport Corporation Vs Aaditya Hemrajbhai Chaudhary

Gujarat High Court · (2023) 08 GUJ CK 0009

Limitation Act, 1963 — Section 5
Read judgment
High Courts01 Aug 2023

Sapnaben Manishkumar Patel Vs Riteshbhai Jashbhai Patel

Gujarat High Court · (2023) 08 GUJ CK 0008

Limitation Act, 1963 — Section 5
Read judgment
High Courts01 Aug 2023

Lalitaben Ambalal Vasava Vs Mahendrabhai Raysingh Thakor

Gujarat High Court · (2023) 08 GUJ CK 0007

Limitation Act, 1963 — Section 5
Read judgment
High Courts28 Jul 2023Allowed

Imran Abdul Rashid Shaikh Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0064

Read judgment
High Courts28 Jul 2023Dismissed

Bilal Ahemad@Bilal Kashmiri Gulam Mayudin Dar Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0063

Read judgment
High Courts28 Jul 2023

Akhtarnawazkhan Mirnawazkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0062

Read judgment
Previous1…1718192021…62Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions