COURT ARCHIVE

Gujarat High Court judgments, 2023

1,225 judgments · page 20 of 62

High Courts28 Jul 2023Allowed

ASGAR Umarbhai Seta Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0061

Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 &Mdash; Rule 30, 30(1)(B)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 9(2)

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High Courts28 Jul 2023Dismissed

Sakilmiya Rafikmiya @ Raku Malek Through Samimbanu Sakilmiya Malek Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0060

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 &Mdash; Rule 30, 30(1)(B)Gujarat Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 2(e), 3(1)

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High Courts28 Jul 2023Dismissed

Mohsin @ Mujahid Rafikkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0059

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 3(2)

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High Courts27 Jul 2023Allowed

Khodabhai @ Madhav Kanjibhai Khambhadiya Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0069

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354(A0, 363, 366, 376(2)(J)(N ), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6, 12, 18

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High Courts27 Jul 2023Allowed

Jitendrabhai @ Hiren @ Bhayalu Natvarbhai @ Natubhai Parmar Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0068

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(2) (J)(N ), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 6, 9L,17, 18

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High Courts27 Jul 2023Allowed

Keshabhai Babubhai Solanki Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0067

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 4(a), 21

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High Courts27 Jul 2023Allowed

Sunilbhai Ghanshyambhai Poradiya Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0066

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 4(a), 21

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High Courts27 Jul 2023Allowed

Mukeshbhai S/O Govindbhai Bhanabhai Vaadodara Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0065

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)N, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6

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High Courts26 Jul 2023Allowed

Rajendra @ Raju @ Baba Jentibhai Kanjariya Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0074

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(A), 4, 6, 8

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High Courts26 Jul 2023

Nileshbhai Mansukhbhai Vaghasiya Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0073

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High Courts26 Jul 2023Allowed

Kuldeep Ramveersingh Tomar Thro Sunita Ramveersingh Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0072

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High Courts26 Jul 2023Allowed

Dashrathbhai Madhabhai Rangpara (T.Koli) Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0071

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 3, 363, 366, 376(2)(j)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 12

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High Courts26 Jul 2023Allowed

Sohan Velsing @ Jelubhai Pawar Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0070

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 143, 147, 149, 323, 363, 366, 504Gujarat Police Act, 1951 — Section 135

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High Courts25 Jul 2023

Mustak Hussain Mehndi Hussain Kadri Vs Jagadip Narayan Singh, IAS

Gujarat High Court · (2023) 07 GUJ CK 0058

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High Courts20 Jul 2023Disposed Of

Deepakkumar Hasmukhbhai Mahida Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0057

Constitution Of India, 1950 — Article 226

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High Courts13 Jul 2023Allowed

Tarlochan Sehmi W/O Rajiv Zaveri Vs Rajiv Ramniklal Zaveri

Gujarat High Court · (2023) 07 GUJ CK 0056

Code Of Civil Procedure, 1908 — Order 8 Rule 10, Order 9 Rule 6Hindu Marriage Act, 1955 — Section 11, 19Limitation Act, 1963 — Section 58

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High Courts13 Jul 2023Allowed

Chavada Karanbhai Sadabhai Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0055

Indian Penal Code, 1860 — Section 114, 306Code Of Criminal Procedure, 1973 — Section 438

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High Courts13 Jul 2023Allowed

Salimbhai Mamad Manjothi Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0054

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 116B

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High Courts13 Jul 2023Allowed

Manmohitpahul Singh Amarjitsingh Rangpuri Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0053

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 323, 377, 498A

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High Courts13 Jul 2023Allowed

Baria Chandubhai Nanabhai Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0052

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 363, 366, 504, 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 12, 17

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