COURT ARCHIVE

Gujarat High Court judgments, 2023

1,225 judgments · page 22 of 62

High Courts07 Jul 2023Dismissed

Rahul Gandhi Vs Purnesh Ishwerbhai Modi

Gujarat High Court · (2023) 07 GUJ CK 0019

Constitution Of India, 1950 — Article 8, 10, 12, 19, 21, 34, 101(3)(a), 141, 142, 190(3)(a)Code Of Criminal Procedure, 1973 — Section 190(A), 198, 199, 202, 202(1), 262, 263, 264, 265, 304, 313, 366, 374, 376, 378, 378(4), 389, 389(1), 397, 401, 401(3), 460,(e), 465, 482, 499(2)Indian Penal Code, 1860 — Section 171G, 218, 399, 409, 466, 499, 499(2), 500

High Courts06 Jul 2023Dismissed

Reliance General Ins Co Ltd Vs Hirkiben Rameshbhai Ratoda

Gujarat High Court · (2023) 07 GUJ CK 0039

Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(48), 173

High Courts06 Jul 2023Allowed

Varmora Granito Pvt. Ltd Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0032

Constitution Of India, 1950 — Article 14, 226

High Courts06 Jul 2023Dismissed

Samirbhai Madhukantbhai Shah Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0031

Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 91, 207, 319, 482Indian Penal Code, 1860 — Section 120B, 212, 302, 342, 365

High Courts06 Jul 2023Allowed

Apex Remedies Pvt. Ltd. Vs Income Tax Officer, Ward - 1(1)(1)

Gujarat High Court · (2023) 07 GUJ CK 0030

Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 10AA, 22, 43(1), 69C, 139, 142, 142(1), 143(3), 147, 147(a), 147(b), 147(3), 148, 148(2), 148A, 148(b), 149, 150, 151, 152, 153

High Courts05 Jul 2023Allowed

Siddharth Balubhai Vaghela & Ors Vs State Of Gujarat & Anr

Gujarat High Court · (2023) 07 GUJ CK 0038

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 323, 498A, 504

High Courts05 Jul 2023Dismissed

Suresh @ Anna S/O Muthhaiya Pujari Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0037

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 302, 307, 507Arms Act, 1959 — Section 25(1)(b)(a), 27(1)

High Courts05 Jul 2023Allowed

Jamilaben Ogen Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0036

Code Of Criminal Procedure, 1973 — Section 439Wild Life (Protection) Act, 1972 — Section 2, 2 (12)(B), 2(15), 2(26), 2(35), 2(37), 27(4), 9, 16, 29, 31, 32, 50, 51, 52Indian Forest Act, 1927 — Section 26(1)A, 26(1)D, 26(1)E, 26(1)T, 41(2), 42

High Courts05 Jul 2023Allowed

Kamsibhai Oganbhai Bharvad Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0035

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 324, 323, 427, 504, 506(2)Gujarat Police Act, 1951 — Section 135

High Courts05 Jul 2023Disposed Of

Sida Rasidaben Osmanbhai Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0029

Constitution Of India, 1950 — Article 14, 226

High Courts05 Jul 2023Dismissed

Rajesh Sharma S/O Late Ramji Lal Sharma Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0028

Code Of Criminal Procedure, 1973 — Section 389, 389(3)Negotiable Instruments Act, 1881 — Section 138, 139, 148

High Courts05 Jul 2023Allowed

Mona Rajesh Shah Vs Gunvantiben Sakarchand Shah & 6 Other(S)

Gujarat High Court · (2023) 07 GUJ CK 0027

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 22 Rule 5

High Courts04 Jul 2023Allowed

Rameshbhai Chunaji Maknaji Mali Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0026

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(b), 465, 467, 468, 471

High Courts04 Jul 2023Allowed

Pareshkumar Nagarbhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0017

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 304, 308, 370, 406, 420, 465, 468, 471, 474

High Courts04 Jul 2023Allowed

Mayurbhai Jayantibhai Sapariya Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0016

Code Of Criminal Procedure, 1973 — Section 439(2)Indian Penal Code, 1860 — Section 34, 120(B), 406, 420, 465, 468, 471

High Courts04 Jul 2023Dismissed

Ravindrakumar Thakorlal Garasiya Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0015

Constitution Of India, 1950 — Article 226Central Civil Services (Revised Pay) Rules, 2008 — Rule 10

High Courts04 Jul 2023Allowed

Vishal Mahendrakumar Kapadiya Vs Sub-Registrar And Deputy Health Officer

Gujarat High Court · (2023) 07 GUJ CK 0014

Gujarat Registration Of Births And Deaths Rules, 2004 — Rule 11, 11(1), 11(2), 11(3), 11(4), 11(5), 11(6), 11(7)Registration Of Births And Deaths Act, 1969 — Section 7, 7(1), 15

High Courts04 Jul 2023Allowed/Disposed Of

Sarine Technologies Ltd Vs Diyora And Bhanderi Corporation

Gujarat High Court · (2023) 07 GUJ CK 0013

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 7 Rule 11, Order 14 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2)

High Courts03 Jul 2023Allowed

Hakim Abdeali Rangwala Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0012

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 120B, 380, 414, 454

High Courts03 Jul 2023Allowed

Vipulbhai Arvindbhai Aervadiya Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0010

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 409, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(A), 13(2)