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Gujarat High Court judgments, 2023

1,225 judgments · page 23 of 62

High Courts01 Jul 2023Allowed

Mayurkumar Shantilal Parekh Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0006

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — 7(a), 13(2) Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65A, 65(e), 81, 83, 98(2), 116B
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High Courts01 Jul 2023Allowed

Mukeshbhai Nanubhai Rathwa Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0003

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65A, 65(e), 81, 83, 98(2), 116B Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65A, 65(e), 81, 83, 98(2), 116B
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High Courts30 Jun 2023Allowed

Shailesh Bhanwarlal Bhandari Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0102

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 323, 379, 385, 447, 504, 506(2), 511Gujarat Police Act, 1951 — Section 135
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