High Courts26 Jun 2023Allowed
Fuldan Avaddan Gadhvi Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0119
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 302Gujarat Police Act, 1951 — Section 135
COURT ARCHIVE
Gujarat High Court judgments, 2023
1,225 judgments · page 25 of 62
High Courts26 Jun 2023Allowed
Ghanshyambhai Madhubhai Vasoya Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0118
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306
High Courts23 Jun 2023Allowed/Disposed Of
Laljibhai Thakarshibhai Died Through Lh Vs State Of Gujarat Through District Collector Morbi
Gujarat High Court · (2023) 06 GUJ CK 0075
Code Of Civil Procedure, 1908 — Section 96, 151
High Courts23 Jun 2023Dismissed
State Of Gujarat Vs Basirbhai Sulemanbhai Safiya
Gujarat High Court · (2023) 06 GUJ CK 0074
Electricity Act, 2003 — Section 135Code Of Criminal Procedure, 1973 — Section 209, 313, 378, 378(1)(3), 379
High Courts23 Jun 2023Allowed
Harishbhai Goruji Prajapati Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 170, 406, 420, 465, 467, 471, 472Information Technology Act, 2000 — Section 66(D)
High Courts23 Jun 2023Allowed
Dhaval @ Dhavalo Ashok Panchanbhai Sinojiya Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0071
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 379A(3)
High Courts23 Jun 2023Allowed
Habibbhai Aamadbhai Kureshi Vs Sirinben Gulamhusain Halani
Gujarat High Court · (2023) 06 GUJ CK 0069
Limitation Act, 1963 — Section 5, 138, 147Code Of Criminal Procedure, 1973 — Section 320(1)
High Courts23 Jun 2023Allowed
Kahor Vanrajbhai Samatbhai Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0066
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts22 Jun 2023Allowed
Chandrakantbhai Gorakhbhai Luha Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0073
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R), 3(1)(S), 3(2)(va)
High Courts22 Jun 2023Allowed
Anand Amathabhai Rabari Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0070
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 365, 506(2)
High Courts22 Jun 2023Allowed/Disposed Of
Gokalbhai Thakarshibhai Died Through Lh Vs State Of Gujarat Through District Collector Morbi
Gujarat High Court · (2023) 06 GUJ CK 0068
Code Of Civil Procedure, 1908 — Section 96, 151
High Courts22 Jun 2023Allowed
N N Harsora Pvt. Ltd Vs Union Of India
Gujarat High Court · (2023) 06 GUJ CK 0067
Constitution Of India, 1950 — Article 226Companies Act, 1956 — Section 11AB, 11ACFinance Act, 2017 — Section 127
High Courts21 Jun 2023Allowed
Saiyed Rashidshah Khalidshah Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0089
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 376, 376(2)(n)
High Courts21 Jun 2023Allowed
Shahin Mohammed Kamil Pariyani Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0088
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420
High Courts21 Jun 2023Dismissed
Dipti D/O Purshotamdas Manganlal Asodiya W/O Pradhot Natvarbhai Vasaiya Vs Pradhot Natvarbhai Vasaiya
Gujarat High Court · (2023) 06 GUJ CK 0086
Hindu Marriage Act, 1955 — Section 13(1)(a), 13 (1)(ia), 13 (1) (11), 24Indian Penal Code, 1860 — Section 354, 498A
High Courts21 Jun 2023Dismissed/Disposed Of
State Of Gujarat Vs Parshottam Hirabhai Chudasama
Gujarat High Court · (2023) 06 GUJ CK 0085
High Courts21 Jun 2023Disposed Of
Ravikant Dhanrajbhai Manglani Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0084
High Courts21 Jun 2023Disposed Of
Tejiben Bhagwanbhai Patel Vs Collector, Banaskantha
Gujarat High Court · (2023) 06 GUJ CK 0083
High Courts21 Jun 2023Disposed Of
Ramjibhai Pitambarbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0082
Constitution Of India, 1950 — Article 226
High Courts20 Jun 2023Allowed
Savitaben Wd/O Shankarbhai Nanbhai Patel Vs Husenbhai Majidbhai Shaikh
Gujarat High Court · (2023) 06 GUJ CK 0094
Limitation Act, 1963 — Section 5