COURT ARCHIVE

Gujarat High Court judgments, 2023

1,225 judgments · page 27 of 62

High Courts15 Jun 2023Disposed Of

Shambhubhai Maljibhai Rabari Vs Ahmedabad Municipal Corporation

Gujarat High Court · (2023) 06 GUJ CK 0056

Constitution Of India, 1950 — Article 14, 19, 21, 215Gujarat Provincial Municipal Corporations Act, 1949 — Section 267

High Courts15 Jun 2023Allowed

Rajput Dipak Munnasing Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0055

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

High Courts14 Jun 2023

Jaimin @ Pappu Pamol Kanubhai Rabari Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0054

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 504, 506(2), 325, 307, 427

High Courts14 Jun 2023

Jaypalsinh @ Muno Hemantsang Dodiya Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0053

High Courts14 Jun 2023

Ketanbhai Chandubhai Purabiya Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0052

High Courts14 Jun 2023

Raju @ Chakabhai Ramtubhai Janjosara Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0051

High Courts14 Jun 2023

Sajidali @ Mubarak @ Chhote Ishakbhai Pathan Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0050

High Courts14 Jun 2023Disposed Of

AU Small Finance Bank Ltd Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0047

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14

High Courts13 Jun 2023Dismissed

Rakeshkumar Laxmichand Jain Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0049

Code Of Criminal Procedure, 1973 — Section 439(2)Indian Penal Code, 1860 — Section 306

High Courts13 Jun 2023

Ibrahim Muhammmadamin Kharadi Vs Ministry Of Minority Affairs Haj Division

Gujarat High Court · (2023) 06 GUJ CK 0048

Haj Committee Act, 2002 — Section 42

High Courts13 Jun 2023Allowed

Maseulla Mohammad Siddi Shaikh Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0046

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

High Courts13 Jun 2023Allowed

Kazi Iqbalhusen Dadubhai Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0045

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

High Courts12 Jun 2023Allowed

Rahulbhai Natubhai Vaghela Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0044

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376

High Courts12 Jun 2023Dismissed

Vajsibhai Ramabhai Sagar Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0043

Constitution Of India, 1950 — Article 14, 19, 21, 226, 227Land Acquisition Act, 1894 — Section 11, 18, 28A

High Courts12 Jun 2023 Partly Allowed

Gujarat State Road Transport Corporation Vs Ramtaji Fuvaji Thakore & 1 Other(S)

Gujarat High Court · (2023) 06 GUJ CK 0042

Industrial Disputes Act, 1947 — Section 11A

High Courts12 Jun 2023Disposed Of

Arvindbhai Thakorbhai Mehta Vs Mamlatdar And Agricultural Lands Tribunal (Tenancy), Kamrej

Gujarat High Court · (2023) 06 GUJ CK 0041

Gujarat Land Revenue Code, 1879 — Section 135(D)

High Courts12 Jun 2023Allowed

Rahish Nurmamadbhai Bloch Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0040

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

High Courts12 Jun 2023Allowed

Mahesh Chandrakant Bhombe Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0039

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

High Courts09 Jun 2023Allowed

Bipinbhai Govindbhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0038

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3 (1) (r), 3(1)(s), 3(2)(va)

High Courts09 Jun 2023Allowed

Ashok Kishanbhai Naykar Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0037

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420