COURT ARCHIVE

Gujarat High Court judgments, 2023

1,225 judgments · page 28 of 62

High Courts09 Jun 2023Allowed

Kantibhai Boghabhai Dubaniya Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0036

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 307, 323, 324, 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts09 Jun 2023Allowed

Rameshbhai Dhulabhai Parmar Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0035

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 417, 420, 465, 467, 468, 471

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High Courts09 Jun 2023Allowed

Sandip Jawaharlal Ghunchal (Soni) Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0033

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 406, 420Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3

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High Courts08 Jun 2023Allowed

Hiraji Danaji Thakor Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0034

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 409, 465, 467, 468, 474

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High Courts08 Jun 2023Allowed/Disposed Of

Mukeshkumar Hasmukhbhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0032

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 465, 468, 471

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High Courts08 Jun 2023Dismissed

Ahmedabd Municipal Corporation Vs Mubarakali Ismailbhai Patel Through His Guardian Brother Mohammed Hanif Ismailbhai Patel

Gujarat High Court · (2023) 06 GUJ CK 0031

Constitution Of India, 1950 — Article 226Gujarat Civil Services Pension Rules, 2002 — Rule 91, 91(3), 93

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High Courts08 Jun 2023Dismissed

Mangalbhai Shankerbhai Patel Since Deceased Vs Gujarat Revenue Tribunal

Gujarat High Court · (2023) 06 GUJ CK 0030

Bombay Tenancy And Agricultural Lands Act, 1948 — Section 88(1), 88B, 88B(2)Bombay Public Trust Act, 1950 — Section 41, 41A

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High Courts08 Jun 2023Disposed Of

Taiyab Ayub Shaikh Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0029

Constitution Of India, 1950 — Article 226 Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts08 Jun 2023Allowed

Manjeet Manoj Singh Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0028

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482 Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts07 Jun 2023Allowed

Anil Ratilal Marathi @ Telgu Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0027

Code Of Criminal Procedure, 1973 — Section 438Gujarat prohibition Act, 1949 — Section 65(a), 65(e), 66(2), 81, 116(B)

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High Courts07 Jun 2023Allowed

Kishan S/O Jayakar Shetty Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0026

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 409, 420Negotiable Instruments Act, 1881 — Section 138

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High Courts07 Jun 2023Allowed

Rohitkumar Govindbhai Sondarva Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0025

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 381, 409, 457

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High Courts07 Jun 2023Allowed

Hemrajbhai Govindbhai Oad Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0024

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 326, 337, 338, 427Gujarat Police Act, 1951 — Section 135(1)

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High Courts07 Jun 2023Disposed Of

Mahesh Natwarlal Rao Vs S.J. Haider, Principal Secretary

Gujarat High Court · (2023) 06 GUJ CK 0022

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High Courts07 Jun 2023Disposed Of

Mohanbhai Muljibhai Since Died Through His Legal Heirs Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0021

Constitution Of India, 1950 — Article 14, 19, 226

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High Courts07 Jun 2023Disposed Of

Shah Surendra Nathalal (Rohit Sureshkumar Nathalal As Per Award) Vs Competent Authority

Gujarat High Court · (2023) 06 GUJ CK 0020

Constitution Of India, 1950 — Article 14, 19, 21, 226, 300ARight To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 26(1), 30(1), 30(3)

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High Courts06 Jun 2023Allowed

Hitesh Sagarbhai Rabari Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0018

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 384, 506(2)Gujarat Money Lenders Act, 2011 — Section 40, 42(a), 42(d)

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High Courts06 Jun 2023Allowed

Nazirmiya Azimmiya Shaikh Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0017

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 408

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High Courts06 Jun 2023Allowed

Salim Mahammadmiya Haidermiya Shaikh Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0016

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 408

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High Courts06 Jun 2023Allowed

Jitendrakumar Ramjibhai Detroja Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0015

Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 7, 8, 10, 12, 13(1)(C)(D), 13(2)Indian Penal Code, 1860 — Section 120(B)

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