High Courts30 May 2023Disposed Of
Vikrampratap Bannaram Gurjar Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0125
Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 114, 406, 420
COURT ARCHIVE
Gujarat High Court judgments, 2023
1,225 judgments · page 30 of 62
High Courts30 May 2023
Gauswami Narugar Somgar Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0124
High Courts30 May 2023Disposed Of
Pareshbhai S. Patel Lrs Of Shamjibhai R. Patel Vs Recovery Officer Of Debts Recovery Tribunal - II
Gujarat High Court · (2023) 05 GUJ CK 0123
Constitution Of India, 1950 — Article 226
High Courts29 May 2023Allowed
Divyang Dashrathbhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0122
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420, 506(1)
High Courts29 May 2023Allowed
Bharatbhai Nathabhai Sorani Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0121
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 323, 325, 326, 394, 395, 397, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts29 May 2023
Chirag Pethabhai Chavda Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0120
Indian Penal Code, 1860 — Section 120B, 302
High Courts29 May 2023
Dharmeshbhai @ Ghanshyambhai Devjibhai Choraliya(Devipujak,Vaghri) Thro Devjibhai Laxmanbhai Vaghari Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0119
Indian Penal Code, 1860 — Section 117, 118, 302, 328
High Courts29 May 2023
Imran Farukbhai Chabibi Jate Aarab Thro Chhabibi Anjum Imranbhai Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0118
Gujarat Police Act, 1951 — Section 135Indian Penal Code, 1860 — Section 34, 120(B), 302
High Courts29 May 2023Allowed
Ranjitbhai Dahyabhai Vasava Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0117
Indian Penal Code, 1860 — Section 302
High Courts29 May 2023Allowed
Rameshbhai S/O Kalubhai Valabhai Dhakhada Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2023) 05 GUJ CK 0116
Indian Penal Code, 1860 — Section 376
High Courts26 May 2023Allowed
Manojbhai Bhagwanbhai Mansukhani Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0115
Indian Penal Code, 1860 — Section 34, 406, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 41A
High Courts26 May 2023Allowed
Jahid Aamadbhai Chaniya Thro Farzana Jahidbhai Chaniya Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0114
High Courts26 May 2023Allowed
Sunil Prafulchandra Shah Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0113
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420, 465, 468, 471
High Courts26 May 2023Allowed
Banditarani Behera D/O Madhusudan Behera Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0112
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 506(1)
High Courts26 May 2023Allowed
Kalubhai Bhikhabhai Shiyan Thro Vijayaben Kalubhai Shiyan Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0111
High Courts26 May 2023
Keshavji Devji And Sons Vs ICICI Bank Limited
Gujarat High Court · (2023) 05 GUJ CK 0110
Constitution Of India, 1950 — Article 226
High Courts26 May 2023Allowed
Vinod @Khanjariyo Hirabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0109
High Courts26 May 2023Allowed
Hiteshbhai Manilal Dungrani Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0108
Negotiable Instruments Act, 1881 — Section 138
High Courts26 May 2023Allowed
Jignesh Kanaiyalal Parmar Thro Kamlaben Kanaiyalal Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0107
High Courts26 May 2023Allowed
Jadavbhai Kadvabhai Bavaliya Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0106