COURT ARCHIVE

Gujarat High Court judgments, 2023

1,225 judgments · page 32 of 62

High Courts23 May 2023Dismissed

Azhar @ Kitli S/O Ismailbhai Shaikh Thro Yasminbanu Ismailbhai Shaikh Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0085

Indian Penal Code, 1860 — Section 294(b), 384, 427, 506(2)Gujarat Police Act, 1951 — Section 135(1)Gujarat Control Of Terrorism And Organised Crime Act, 2015 — Section 3(1)(2), 3(2), 3(4), 3(5), 4

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High Courts23 May 2023Allowed

Vickykumar Shankarrav Raut Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0084

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 376(2)(N), 406

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High Courts23 May 2023Allowed

Anjumane Mohammadi Jamat Through Its Administrator/ Secretary Asgarali Ahmedali Rayli Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0083

Constitution Of India, 1950 — Article 226Gujarat Municipalities Act 1963 — Section 185

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High Courts23 May 2023Allowed

Mineshbhai Kantubhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0082

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High Courts22 May 2023Allowed

Pavankumar Yadram Gupta Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0081

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 409, 420

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High Courts22 May 2023Allowed

Ajay Himmatlal Kalal Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0080

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High Courts22 May 2023Allowed

Lilasinh @Lilusinh Parthiraj Jadav Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0079

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 452, 506(2)

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High Courts22 May 2023Allowed

Hemaben Khimjibhai Singal Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0078

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 384, 500, 507

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High Courts22 May 2023Allowed

Rajeshbhai Navneetlal Shah Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0077

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 304, 337, 338

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High Courts22 May 2023Partly Allowed

Mananbhai Hemantbhai Broker Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0076

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High Courts22 May 2023Disposed Of

Rakeshbhai Chandubhai Patel S/O Chandubhai Manilal Patel Vs Vapi Nagarpalika

Gujarat High Court · (2023) 05 GUJ CK 0075

Constitution Of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 150, 185

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High Courts17 May 2023

Rahulkumar Naranbhai Vaghela Thro Gauri Rahulkumar Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0073

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High Courts17 May 2023Allowed

Aliahmed Mohammed Yusuf Shaikh Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0072

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 420, 465, 467, 468, 471

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High Courts17 May 2023Allowed

Jaydip S/O Rajabhai Balabhai Kodiyatar (Rabari) Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0069

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 83, 98(2)Indian Penal Code, 1860 — Section 465, 468, 471

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High Courts17 May 2023Dismissed

Sukhiyapuri Vibhag Fal And Sakbhaji Udpadhakoni Kharid And Vechan Karnari Sahakari Mandali Ltd Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0065

Constitution Of India, 1950 — Article 226Gujarat Agriculture Produce Market Rules, 1965 — Rule 7, 8, 28Gujarat Agriculture Produce And Marketing (Promotion And Facilitation) Act, 1963 — Section 2(i), 2(v), 10, 11, 11(1)(iii)

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High Courts17 May 2023Allowed

Tanveerhusein @ Kalu S/O Taksirhusein Mohammedsalim Alvi Saiyed Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0064

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(B), 29

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High Courts17 May 2023Disposed Of

Razzakbhai Ababhai Arab Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0063

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High Courts16 May 2023

Ankitbhai Madhavbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0074

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(nProtection Of Children From Sexual Offences Act, 2012 — Section 4, 5(I), 6, 8

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High Courts16 May 2023Allowed

Meghna W/O Harkishan Harshadbhai Buddhabhatti (Soni) Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0071

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 294(b), 306, 504

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High Courts16 May 2023Allowed

Hardik Jayeshkumar Kotak Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0070

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(b), 406, 420, 465, 467, 468, 471< /li>

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