High Courts25 May 2023Allowed
Nurmahmmad @ Sajid Abdulbhai Sama Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0105
COURT ARCHIVE
Gujarat High Court judgments, 2023
1,225 judgments · page 31 of 62
High Courts25 May 2023Allowed
Kavish S/O Prakash Parekh Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0104
Code Of Criminal Procedure, 1973 — Section 439(1)(b)
High Courts25 May 2023Allowed
Khushboo W/O Kavish Parakh Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0103
Code Of Criminal Procedure, 1973 — Section 439(1)(b)
High Courts25 May 2023Allowed
Vali Mohammad Akbarhusen Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0102
High Courts25 May 2023Allowed
Bhupendrasingh Raghuvirsingh Saram Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0101
High Courts25 May 2023Allowed
Kamabhai Somabhai Zezariya Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2023) 05 GUJ CK 0100
High Courts25 May 2023Allowed
Mukeshbhai Bijalbhai Dhapa Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2023) 05 GUJ CK 0099
High Courts25 May 2023Allowed
Indranath Ramkishor Mishra Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0098
High Courts25 May 2023Allowed
Sanjaybhai Ramsingbhai Machhar Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2023) 05 GUJ CK 0097
High Courts25 May 2023Allowed
Najirmiya @ Najimmiya Kalumiya Malek Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2023) 05 GUJ CK 0096
High Courts24 May 2023Allowed
Vaktabhai S/O Gamnabhai Solanki (Meghvad) Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0095
Indian Penal Code, 1860 — Section 323, 343, 365, 368, 504, 506(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts24 May 2023Allowed
Mahemud @ Allarakha Samsuddin Ansari Thro Gulshanbanu Mahemud Ansari Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0094
High Courts24 May 2023Allowed
Sartaj @ Rajan Hamidbhai Khiyani Through Samaben Sartajbhai Khiyani Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0093
High Courts24 May 2023Allowed
Vashrambhai Govindbhai Miyatra Thro Rameshbhai Menandbhai Dangar Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0092
Code Of Criminal Procedure, 1973 — Section 268
High Courts24 May 2023Allowed
Abbasbhai Hushenbhai Safiya Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0091
High Courts24 May 2023Disposed Of
Viresh Ravjibhai Tarsariya Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0090
High Courts24 May 2023Allowed
Shaikh Sabbirhusain Husenmiya Thro Wasim Sabbirhusain Shaikh Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0089
High Courts23 May 2023Allowed
Bhagabhai Vakhatram Joshi Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0088
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 328, 376, 506(2)
High Courts23 May 2023Allowed
Dilipji @ Lalo Arjanji Shankarji Thakore Thro Thakore Hansaben Dilipji Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0087
High Courts23 May 2023Allowed
Prakashbhai Rameshbhai Rana Thro Mistry Dipika D/O Jagdishbhai W/O Prakashbhai Rameshbhai Rana Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0086