High Courts16 May 2023Allowed
Pradeep Rameshbhai Shelat Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0068
Code Of Criminal Procedure, 1973 — Section 156(3), 438
COURT ARCHIVE
Gujarat High Court judgments, 2023
1,225 judgments · page 33 of 62
High Courts16 May 2023Allowed
Ghanshyamsinh Bhurubha Solanki Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0067
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420, 465, 467, 468, 471
High Courts16 May 2023Allowed
Karankumar Shankarbhai Vasava Thro Anandiben Shankarbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0066
Code Of Criminal Procedure, 1973 — Section 438
High Courts12 May 2023Allowed
Ghanshyam Singh Bhagwan Singh Vaghela Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0062
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420, 465, 467, 468, 471
High Courts12 May 2023Allowed
Jigneshkumar Motibhai Desai Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0061
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(B), 384, 506(2)Gujarat Money Lenders Act, 2011 — Section 40, 42(A), 42(D)
High Courts12 May 2023Allowed
Sabirali Akhtarali Saiyed Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0060
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323, 427, 504, 506(2)
High Courts12 May 2023Allowed
Pankajbhai Namdevbhai Sonwane Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0059
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(e), 81,83, 98(2)
High Courts12 May 2023Allowed
Parmar Mansukhbhai Bhemabhai Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0058
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(B), 306, 506(1)
High Courts12 May 2023Allowed
Bharatbhai Premjibhai Sakhiya Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0057
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 387, 506(2)Gujarat Money Lenders Act, 2011 — Section 5, 40, 42
High Courts12 May 2023Allowed
Jaykumar Aavcharbhai Kasundra Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0056
Indian Penal Code, 1860 — Section 306, 387, 506(2)Gujarat Money Lenders Act, 2011 — Section 5, 40, 42
High Courts12 May 2023Allowed
Rameshji Hamirji Thakor Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0055
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 498A
High Courts12 May 2023Allowed
Rajubhai Pratapbhai Pateliya Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts12 May 2023Allowed
Nikulbhai @ Pappu Khimjibhai Katariya Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0053
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 380, 454
High Courts11 May 2023Allowed
Manishbhai Rangeshbhai Sevjibhai Rathva Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0052
Code Of Criminal Procedure, 1973 — Section 439Gujarat prohibition Act, 1949 — Section 65(a)(e), 81, 83, 98(2), 116(b)
High Courts11 May 2023Allowed
Simaben Imranbhai Paya Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0051
Code Of Criminal Procedure, 1973 — Section 439Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 3, 4, 5(c)
High Courts11 May 2023Allowed
Amitbhai Manishbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0050
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 65A, 65(e), 81, 98(2), 116B
High Courts11 May 2023Allowed
Vikrambhai Dhansukhbhai Rathva Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0049
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 427, 395, 447, 461, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts11 May 2023Allowed
Hardevsinh Chhatrasinh Jadeja Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0048
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323, 324, 325, 427, 452, 504, 506(2)
High Courts11 May 2023Allowed
Bhavesh @ Lalo Chandrakant Patel Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0047
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 98(2), 116(b)
High Courts11 May 2023Allowed
Umesh Gopichand Goel & 2 Other(S) Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2023) 05 GUJ CK 0046
Constitution Of India, 1950 — Article 53, 77, 226, 227Central Excise Rules, 1944 — Rule 9(1), 52A, 173F, 173G(2)Indian Penal Code, 1860 — Section 114, 166, 167, 219, 323, 330, 342, 504, 506(1)