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Gujarat High Court judgments, 2023

1,225 judgments · page 34 of 62

High Courts10 May 2023Allowed

Ajitsinh @ Ajaysinh Shivubha Rathod Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0045

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 386, 452, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(2)(v)
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High Courts09 May 2023Allowed

Manish Gelabhai Mundhava Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0043

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 325, 326, 427, 452, 504, 506(2)Gujarat Police Act, 1951 — Section 135
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High Courts08 May 2023Allowed

Kalubha Chamansinh Zala Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0033

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 307, 323, 324, 325, 326, 504Gujarat Police Act, 1951 — Section 135
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