High Courts01 May 2023Allowed
Rameshji Pasaji Thakor Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0005
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 116B
COURT ARCHIVE
Gujarat High Court judgments, 2023
1,225 judgments · page 36 of 62
High Courts01 May 2023Allowed
Bhaveshbhai @ Bhojabhai Virabhai Bakotra Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0004
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 307, 324, 325, 427, 506(1)Gujarat Police Act, 1951 — Section 135
High Courts01 May 2023Allowed
Prakash Manchirambhai @ Rambhai Suthar Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0003
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120(B), 406, 409, 420Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 3, 4, 5, 6
High Courts01 May 2023Dismissed
Rajnish Kumar Rai, Ips (Retd) S/O S R Rai Vs Union Of India
Gujarat High Court · (2023) 05 GUJ CK 0002
Constitution Of India, 1950 — Article 226, 226(2), 227All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 16(2)Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 6, 6(1), 6(2)
High Courts01 May 2023Disposed Of
Bansi Babulal Gajjar Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2023) 05 GUJ CK 0001
Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471
High Courts28 Apr 2023Allowed
Sumit Khumanbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0106
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(2)(j)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts28 Apr 2023Allowed
Vanam Vinay S/O Vanam Ramesh Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0105
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 380, 409, 420
High Courts28 Apr 2023Allowed
Ranmal @ Bhodi Maldebhai Odedra Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0104
Indian Penal Code, 1860 — Section 114, 120(B), 465, 467, 471
High Courts28 Apr 2023Partly Allowed
Manjulaben Wd/O Bapuji Amraji Thakarda & 3 Other(S) Vs Shatishkumar Mahadev Chauhan (Chavan) & 4 Other(S)
Gujarat High Court · (2023) 04 GUJ CK 0103
Motor Vehicles Act, 1988 — Section 173
High Courts28 Apr 2023Disposed Of
Mannesmann Rexroth(India) Ltd,(Now Bosch Rexroth(India) Ltd Vs Dipakbhai Manilal Gohel
Gujarat High Court · (2023) 04 GUJ CK 0102
Industrial Disputes Act, 1947 — Section 10, 33, 33(2)(b)
High Courts27 Apr 2023Allowed
Kumbhar Thakersi Arjan Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0119
High Courts27 Apr 2023Allowed
Puja @ Zimmy D/O Jayantibhai Patel (Dhodiya Patel) W/O Harishbhai Natawarbhai Patel (Dhodiya Patel) Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0118
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 3(2)(5a), 14 (A)(2)Indian Penal Code, 1860 — Section 34, 143, 147, 149, 302, 323, 324, 427Gujarat Police Act, 1951 — Section 135
High Courts27 Apr 2023Allowed
Vivekbhai Ghanshyambhai Rathod Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0116
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 465, 467, 468, 471, 472
High Courts27 Apr 2023Allowed
Amratji @ Amraji Sursangji Thakor Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0112
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 307, 323, 324, 326Gujarat Police Act, 1951 — Section 135
High Courts27 Apr 2023Allowed
Prakashji Dalsangji Thakor Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0111
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 307, 323, 324, 326Gujarat Police Act, 1951 — Section 135
High Courts27 Apr 2023Disposed Of
Kiranbhai Pravinbhai Parmar Vs Rajuram Daluram
Gujarat High Court · (2023) 04 GUJ CK 0109
Gujarat Motor Vehicles Rules, 1989 — Rule 3, 4, 229Code Of Civil Procedure, 1908 — Section 2(2), 115
High Courts27 Apr 2023Allowed/Disposed Of
Nirajkumar Nareshkumar Lakhyani (Pro. Of M/S Om Multitrade) Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0108
Constitution Of India, 1950 — Article 226Central Goods And Services Tax Act, 2017 — Section 70(1)
High Courts27 Apr 2023Allowed
Anitaben Ashokbhai Makwana Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0107
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts26 Apr 2023Allowed
Raj Bipin Vyas Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0117
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 420, 465, 467, 468, 471Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(f), 3(2)(v), 3(2)(va)
High Courts26 Apr 2023Allowed
Anil Dhaneshwar Bind Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0115
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 419, 420Information Technology Act, 2000 — Section 66C, 66D