CourtKutchehry.com

COURT ARCHIVE

Gujarat High Court judgments, 2023

1,225 judgments · page 38 of 62

High Courts19 Apr 2023Disposed Of

Patel Darghabhai Meghrajbhai Vs Koli Vaghabhai Varsangbhai

Gujarat High Court · (2023) 04 GUJ CK 0071

Code Of Civil Procedure, 1908 — Section 96, 100, Order 10 Rule 1, Order 41, Order 14 Rule 1(5), Order 18 Rule 2, Order 20 Rule 5, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31Provincial Insolvency Act, 1920 — Section 54/li>Land Acquisition Act, 1954 — Section 54
Read judgment
High Courts18 Apr 2023Allowed

Thakor Madhuben Kishorebhai Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0067

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 294(b), 323, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3 (1) (r), 3 (1) (s), 3 (2) (v)
Read judgment