High Courts26 Apr 2023Allowed
Vijaybhai Vechanbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0114
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307Gujarat Police Act, 1951 — Section 135
COURT ARCHIVE
Gujarat High Court judgments, 2023
1,225 judgments · page 37 of 62
High Courts26 Apr 2023Allowed
Tushar Girishbhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0113
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 406, 420, 465, 467, 506(2)
High Courts26 Apr 2023Allowed
Gorrpati Ramakrishna Reddy (G. R. K Reddy) Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0110
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 114, 120(B), 406, 420
High Courts25 Apr 2023Allowed
Yogesh @ Gheti S/O Rajubhai Junjerao Through His Brother Rahulbhai Rajubhai Junjerao Vs Commissioner Of Police
Gujarat High Court · (2023) 04 GUJ CK 0101
Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts25 Apr 2023Allowed
Ruturajbhai Laljibhai Aal Vs Collector And District Magistrate
Gujarat High Court · (2023) 04 GUJ CK 0100
Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts25 Apr 2023Allowed
Shekhar S/O Bhausaheb Pawar Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0099
Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts25 Apr 2023Allowed
Shahrukh @ Gebo Sulemanbhai Sama Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0098
Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts25 Apr 2023Allowed
Juberkhan @ Choti Ayazkhan Navazkhan Pathan Through His Brother Irfankhan Ayazkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0097
Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts25 Apr 2023Allowed
Nilesh @ Bhuri Gopalbhai Through Savitaben Gopalbhai Vaghela Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0096
Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts25 Apr 2023Allowed
Rahul @ Babu S/O Ashokbhai Jaiswal Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0095
Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts24 Apr 2023Allowed
Prakash Banvarilal Rameshwarlal Mali Vs Commissioner Of Police Of City Of Ahmedabad
Gujarat High Court · (2023) 04 GUJ CK 0094
Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts24 Apr 2023Allowed
Sagar @ Jinu Ganpatbhai Dantani Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0093
Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts24 Apr 2023Allowed
Mayur @ Vicky Dipakbhai Kanojiya Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2023) 04 GUJ CK 0092
Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 2(c), 3(1)
High Courts24 Apr 2023Allowed
Jay @ Jaylo Rameshbhai Thakor Through His Father Rameshbhai Virsangji Thakor Vs Commissioner Of Police
Gujarat High Court · (2023) 04 GUJ CK 0091
Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts24 Apr 2023Allowed
Hanifbhai @ Pasa S/O Hasanbhai Patel Through Abdul @ Jangli Hasanbhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0090
Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts24 Apr 2023Dismissed
Lukman @ Samir Nasirbhai Bhatti Through Anishabanu Irbaj Bhatti Vs Commissioner Of Police, Ahmedabad City
Gujarat High Court · (2023) 04 GUJ CK 0089
Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts21 Apr 2023Allowed/Disposed Of
Oil And Natural Gas Corporation Limited Vs Hindustan Chemicals Company (Prop. Hindustan Engineering And Industries Ltd.)
Gujarat High Court · (2023) 04 GUJ CK 0088
Code Of Civil Procedure, 1908 — Section 34, 34(1), 35(1)
High Courts21 Apr 2023Dismissed
Rohit S/O Bhaidas Pawar Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0087
Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts21 Apr 2023Dismissed
Arbaaz S/O Satar @ Sattar Pathan Vs Police Commissioner
Gujarat High Court · (2023) 04 GUJ CK 0086
Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts21 Apr 2023Dismissed
Anant @ D M S/O Vishnuprasad Pande Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0085
Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)