High Courts17 Apr 2023Allowed

Vinodbhai Chandubhai Pavar Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0057

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3
High Courts13 Apr 2023Allowed

Rajubhai Virubhai Pagi Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0045

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(Va), 14(a)Indian Penal Code, 1860 — Section 114, 504, 506(2), 509
High Courts12 Apr 2023Dismissed

Dipakkumar Dineshbhai Luhar Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0053

Constitution Of India, 1950 — Article 226Gujarat Civil Services (Conduct) Rules, 1971 — Rule 3(1), 3B, 9(2)Sexual Harassment Of Women At Workplace Rules, 2013 — Rule 9
High Courts12 Apr 2023Dismissed

Navghan Punjabhai Talpada Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0052

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)