COURT ARCHIVE

Gujarat High Court judgments, 2023

1,225 judgments · page 41 of 62

High Courts06 Apr 2023Allowed

Daxa Ben W/O Riteshbhai Thakkar Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0024

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 186, 323, 332, 506(1)Information Technology Act, 2000 — Section 72

Read judgment

High Courts06 Apr 2023Allowed

Rahul Bharatbhai Solanki Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0023

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 354, 354(A), 363, 376(2)(i)(j)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8, 12

Read judgment

High Courts06 Apr 2023Allowed/Disposed Of

Siddharth Sureshbhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0022

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 83

Read judgment

High Courts06 Apr 2023Allowed

Ranjitbhai Savabhai Taviyad Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2023) 04 GUJ CK 0021

Indian Penal Code, 1860 — Section 302

Read judgment

High Courts06 Apr 2023Allowed

Harunbhai Valibhai Tajvani Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2023) 04 GUJ CK 0020

Indian Penal Code, 1860 — Section 302

Read judgment

High Courts05 Apr 2023Allowed

Keshiben Kanabhai Rathod Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0019

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 307, 323, 337, 504, 506(2)Gujarat Police Act, 1951 — Section 135

Read judgment

High Courts05 Apr 2023Allowed

Jatashankar @ Jitubhai Lalji Thanki Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0018

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 409

Read judgment

High Courts05 Apr 2023Allowed

Priyankkumar Prahaladbhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0017

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7, 12, 13(1)(a), 13(2)Indian Penal Code, 1860 — Section 465

Read judgment

High Courts05 Apr 2023Allowed

Rakeshbhai Ratanabhai Palas Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0016

Code Of Criminal Procedure, 1973 — Section 439Gujarat Animal Preservation (Amended) Act, 2017 — Section 5(1)(a), 5(1) (b), 6A(4), 8(4)Animal Cruelty Act, 1960 — Section 11(D)(E)(F)(H)

Read judgment

High Courts05 Apr 2023Allowed

Vikramkumar Dinanath Mandal Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0015

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 370(a)(2)Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 7

Read judgment

High Courts05 Apr 2023Allowed

Ruparam Laduram Kumavat Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0014

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 380, 457

Read judgment

High Courts05 Apr 2023Allowed

Purushottambhai Govindbhai Patel & 1 Other(S) Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2023) 04 GUJ CK 0013

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 304(2)

Read judgment

High Courts05 Apr 2023Allowed

Arunaben Himatsinh Sirohi (Vihol) Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0012

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 186, 323, 332, 506(1)Information Technology Act, 2000 — Section 72

Read judgment

High Courts05 Apr 2023Allowed

Vijesinh Somabhai Baraiya Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0011

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Animal Preservation Act, 1954 — Section 5, 6(b)(2), 6(b)(8)

Read judgment

High Courts05 Apr 2023Disposed Of

State Of Gujarat Vs Sureshbhai Manjibhai Vaghela

Gujarat High Court · (2023) 04 GUJ CK 0010

Read judgment

High Courts03 Apr 2023Allowed/Dismissed

Kanaksinh Jodhubhai Gohil Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0009

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

Read judgment

High Courts03 Apr 2023Allowed/Dismissed

Suresh S/O Namdev Nikum Vs Secretary Home Dept

Gujarat High Court · (2023) 04 GUJ CK 0008

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

Read judgment

High Courts03 Apr 2023Allowed/Dismissed

Soyeb @ Bidi S/O Munir Ansari Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0007

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

Read judgment

High Courts03 Apr 2023Allowed/Disposed Of

Salmankhan @ Salman Laddu S/O Amjadkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0006

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

Read judgment

High Courts03 Apr 2023Allowed/Disposed Of

Dineshchandra @ Dinesh S/O Bansilal Kir Vs Commissioner Of Police

Gujarat High Court · (2023) 04 GUJ CK 0005

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(1)

Read judgment