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Gujarat High Court judgments, 2023

1,225 judgments · page 29 of 62

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High Courts05 Jun 2023

Mahavirsinh Narendrasinh Jadeja & 1 Other(S) Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2023) 06 GUJ CK 0019

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 120B, 406, 420, 463, 464, 465, 467, 468, 471
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High Courts05 Jun 2023Allowed

Thakor Valaji Masaji Vs Special Land Acquisition Officer

Gujarat High Court · (2023) 06 GUJ CK 0014

Constitution Of India, 1950 — Article 300ARight To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 19, 24(1)(a)
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High Courts05 Jun 2023Partly Allowed

State Of Gujarat Through Executive Engineer Vs Lokumal Jawarharlal Ramchandani (Decd.) & Ors

Gujarat High Court · (2023) 06 GUJ CK 0013

Constitution Of India, 1950 — Article 32, 32(2), 227, 309Gujarat Civil Services (Occupation Of Government Residential Accommodation) Rules, 2002 — Rule 12Gujarat Public Premises (Eviction Of Unauthorised Occupants) Act, 1972 — Section 2(e), 2(g), 2(h), 5
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High Courts05 Jun 2023Allowed

Vasava Maheshbhai Jayantibhai Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0012

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts05 Jun 2023Allowed

Rajesh Dhanjibhai Bakutra Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0011

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts05 Jun 2023Allowed

Gopalsingh Hamersingh Rajput Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0010

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts05 Jun 2023Allowed

Husen Ismailbhai Dholkawala Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0009

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts05 Jun 2023Allowed

Mala Ram S/O Madha Ram Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0008

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts05 Jun 2023Allowed

Ramji @ Ramlo Pragji Marakana Thro Asmitaben Ramjibhai Marakana Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0006

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High Courts02 Jun 2023Disposed Of

Merubhai Ramajibhai Bhunbhariya Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0005

Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 114, 325, 385, 387, 504, 506(2)Arms Act, 1959 — Section 25(1)
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High Courts02 Jun 2023Disposed Of

Thakarseebhai Anandbhai Kheni Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0004

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High Courts02 Jun 2023Disposed Of

Padmaji Bhagwanji Panchal Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0003

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High Courts02 Jun 2023Partly Allowed

Abidbhai Idrishbhai Rasulbhai Ghanchi Thro Ghanchi Karishma Aabid Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0002

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High Courts02 Jun 2023Partly Allowed

Vishalbhai @ Lambo Muljibhai Bacuhbhai Gohel Thro Minaben Muljibhai Gohel Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0001

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High Courts31 May 2023

Sanjaykumar Mahobatji Solanki Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0131

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High Courts31 May 2023Disposed Of

Ankit Vijaykumar Dixit Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0130

Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 114, 294(b), 323, 354, 354A, 427, 452, 506(1)
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High Courts31 May 2023Allowed

Sanjaybhai Ramanbhai Bharwad Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0129

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 341, 504Gujarat Police Act, 1951 — Section 135
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High Courts31 May 2023Disposed Of

Siddharth Vijaykumar Dixit Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0128

Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 114, 294(b), 323, 354, 354A, 427, 452, 506(1)
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High Courts31 May 2023Disposed Of

Chirag Karmanbhai Bharwad Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0127

Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 120(B), 406, 420
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High Courts31 May 2023Disposed Of

Mahbubbhai Rahimbhai Chokiya Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0126

Constitution Of India, 1950 — Article 226
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