COURT ARCHIVE

Gujarat High Court judgments, 2023

1,225 judgments · page 21 of 62

High Courts13 Jul 2023Allowed

Patel Jayeshbhai Gajanandbhai Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0051

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 5(1), 6, 8, 17

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High Courts13 Jul 2023Allowed

Bherusingh Lalsingh Rathore Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0050

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

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High Courts12 Jul 2023Dismissed

Pravinsinh Harisinh Chavda Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0049

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 228, 482Indian Penal Code, 1860 — Section 107, 114, 306, 498A

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High Courts12 Jul 2023Dismissed

Minaben D/O. Pirabhai Hemrajbhai Chauhan (Dalit) Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0048

Code Of Criminal Procedure, 1973 — Section 164, 372Indian Penal Code, 1860 — Section 201, 376(m), 506(2)

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High Courts12 Jul 2023Partly Allowed

Minor Jignesh Somaji Marwadi (Bhil) Vs Rajubhai Mangaji Thakor

Gujarat High Court · (2023) 07 GUJ CK 0047

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High Courts12 Jul 2023Allowed

Geetaben Wd/O Sardarbhai Dharubhai Ninama Vs Durgashankar Kaniram Shankar

Gujarat High Court · (2023) 07 GUJ CK 0046

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High Courts12 Jul 2023Allowed

Bhemjibhai Kanjibhai Majirana Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0045

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302

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High Courts12 Jul 2023Disposed Of

Chetan Haribhai Barad Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0040

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High Courts11 Jul 2023Allowed

Rathod Ashoksinh Balvantsinh Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0044

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457

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High Courts11 Jul 2023Allowed

Mukeshkumar Hariram Bisnoi & 2 Other(S) Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0043

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 465, 468, 471, 474Gujarat Prohibition Act, 1949 — Section 65(e), 81, 83, 98(2), 116(c)

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High Courts11 Jul 2023Allowed

Vikas @ Vijay @ Kidani S/O Pappubhai Vanzara Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0042

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 83, 98(2), 116(b)

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High Courts11 Jul 2023Disposed Of

Kaliben Somabhai Damor Vs Iliyas Umar Farooq Guniya

Gujarat High Court · (2023) 07 GUJ CK 0041

Gujarat Motor Vehicles Rules, 1989 — Rule 211, 229Code Of Civil Procedure, 1908 — Section 115, Order 9 Rule 4

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High Courts10 Jul 2023Allowed

Gayatri Education Trust Vs State Of Gujarat & 3 Other(S)

Gujarat High Court · (2023) 07 GUJ CK 0034

Right To Education Rules, 2012 — Rule 14Bombay Primary Education Rules, 1949 — Rule 106Gujarat Secondary Education Regulation, 1974 — Regulation 9A, 20

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High Courts10 Jul 2023Disposed Of

M/S. Panji Engineering Private Limited Vs Union Of India

Gujarat High Court · (2023) 07 GUJ CK 0033

Constitution Of India, 1950 — Article 226Integrated Goods And Services Tax Act, 2017 — Section 16Central Goods And Services Tax Act, 2017 — Section 54, 254(1), 54(5), 56

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High Courts07 Jul 2023Allowed

Dipeshbhai Kishorbhai Makwana Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0025

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 420Negotiable Instruments Act, 1881 — Section 138

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High Courts07 Jul 2023Allowed

Harshil Ghanshyambhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0024

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420, 465, 467, 468, 471

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High Courts07 Jul 2023Allowed

Jayantibhai Rajabhai Chaudhary Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0023

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 186, 323, 332, 506(1)Information Technology Act, 2000 — Section 72

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High Courts07 Jul 2023Allowed

Ravindrasinh Natvarsinh Parmar Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0022

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(B), 323, 324, 325, 326, 427, 506(2)

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High Courts07 Jul 2023Disposed Of

Sardar Sarovar Narmada Nigam Vs Navinchadra P.Traslwala. & 1 Other(S)

Gujarat High Court · (2023) 07 GUJ CK 0021

Constitution Of India, 1950 — Article 135Gujarat Civil Courts Act, 2005 — Section 30, 30(3)Bombay General Clauses Act, 1904 — Section 7

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High Courts07 Jul 2023Allowed

Mali Nanjibhai Somabhai Vs Special Land Acquisition Officer

Gujarat High Court · (2023) 07 GUJ CK 0020

Constitution Of India, 1950 — Article 300ARight To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 19, 24(1)(a)

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