High Courts21 Aug 2023Allowed
Sarvan @ Govind Munilal Khatik Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0046
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(e), 81, 83, 98(2), 116B
COURT ARCHIVE
Gujarat High Court judgments, 2023
1,225 judgments · page 18 of 62
High Courts18 Aug 2023Disposed Of
Sunilkumar Maturam Agarwal Vs Devendrabhai Ishwarbhai Patel & 5 Other(S)
Gujarat High Court · (2023) 08 GUJ CK 0040
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 10, Order 7 Rule 11
High Courts18 Aug 2023Disposed Of
Chetna W/O. Rahul Jolapara, D/O. Jayeshbhai Sitapar Vs Rahul Ravibhai Jolapara
Gujarat High Court · (2023) 08 GUJ CK 0039
Code Of Civil Procedure, 1908 — Section 24
High Courts18 Aug 2023Disposed Of
Pooja W/O. Keyur Vora And D/O Triloksinh Rajput Vs Keyur Kamleshkumar Vora
Gujarat High Court · (2023) 08 GUJ CK 0038
Code Of Civil Procedure, 1908 — Section 24
High Courts18 Aug 2023Disposed Of
Habibbhai Gulamhussain Bhayla Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0037
Negotiable Instruments Act, 1881 — Section 138, 147Code Of Criminal Procedure, 1973 — Section 320(1)
High Courts17 Aug 2023Allowed
Ismailbhai Sidikbhai Sama Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0045
Code Of Criminal Procedure, 1973 — Section 438Gujarat Electricity Act, 2003 — Section 135
High Courts17 Aug 2023Allowed
Maazkhan Masudkhan Talukdar Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0044
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14(A)Indian Penal Code, 1860 — Section 114, 323, 504, 506
High Courts17 Aug 2023Disposed Of
Sarikhusain Anwarhusain Saiyed Thro Farhin Sarikhusain Saiyed Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0043
High Courts17 Aug 2023Disposed Of
Manharbhai Prabhudas Buval Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 164
High Courts11 Aug 2023Allowed
Hansiben Wd/O. Jesungbhai Joitabhai Kanbi & 5 Other(S) Vs Parbhabhai Chelabhai Kanbi
Gujarat High Court · (2023) 08 GUJ CK 0034
Guardians And Wards Act, 1890 — Section 12, 29, 47Code Of Civil Procedure, 1908 — Section 96
High Courts11 Aug 2023Allowed
Paramhans Jagdamba Tiwari Vs L H Kailashgiri Maheshgiri Goswami Ravindragiri Kailashgiri Goswami
Gujarat High Court · (2023) 08 GUJ CK 0033
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 9 Rule 10
High Courts10 Aug 2023Allowed
Cholamandalam General Insurance Co. Ltd. Vs Durvijaysinh Laluprasad Patel
Gujarat High Court · (2023) 08 GUJ CK 0035
Limitation Act, 1963 — Section 5
High Courts08 Aug 2023Partly Allowed
Minaben Ramanbhai Vasava Vs Krantibhai Devjibhai Vasava
Gujarat High Court · (2023) 08 GUJ CK 0026
High Courts08 Aug 2023Allowed/Disposed Of
Damyantiben Kumudbhai Chaudhari Vs Rakeshbhai Thakorlal Mehta Partner Of Partnership Firm Nirmal Trading Co
Gujarat High Court · (2023) 08 GUJ CK 0025
Negotiable Instruments Act, 1881 — Section 138, 147Code Of Criminal Procedure, 1973 — Section 320(1)
High Courts08 Aug 2023Allowed
Zafar Yunus Sareshwala Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0024
Limitation Act, 1963 — Section 5
High Courts08 Aug 2023Allowed
Deepak Narayanbhai Suva Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0023
Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 307
High Courts08 Aug 2023Allowed
Karan Bhadreshbhai Mistry Vs Priya Karan Mistry D/O Vinodbhai Suthar
Gujarat High Court · (2023) 08 GUJ CK 0021
Limitation Act, 1963 — Section 5
High Courts07 Aug 2023
Girishbhai Babubhai Gari Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 325, 452, 504, 506(2)
High Courts07 Aug 2023Disposed Of
Niyati Jitendrabhai Shah @ Niyati Rinkesh Makwana Vs Rinkesh Rohitbhai Makwana
Gujarat High Court · (2023) 08 GUJ CK 0031
High Courts07 Aug 2023Disposed Of
Ramabhai Vaghabhai Sabhad Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0029
Gujarat Minor Mineral Concession Rules, 2017 — Rule 12, 12(2), 21, 22Minerals (Development And Regulation) Act, 1957 — Section 22Code Of Criminal Procedure, 1973 — Section 156(3), 202, 319