COURT ARCHIVE

Gujarat High Court judgments, 2023

1,225 judgments · page 17 of 62

High Courts25 Aug 2023Allowed

Dilipbhai Ujmabhai Parmar Vs State Of Gujarat

Gujarat High Court · (2023) 08 GUJ CK 0053

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 149, 201, 189, 323, 332, 342, 353, 506(2)Gujarat Police Act, 1951 — Section 135

Read judgment

High Courts25 Aug 2023Allowed

Bharat Lalchandbhai Shah Vs State Of Gujarat

Gujarat High Court · (2023) 08 GUJ CK 0052

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420, 409, 506(2)

Read judgment

High Courts24 Aug 2023Disposed Of

State Wakf Board Vs Fatimabiwi And Khatijabiwi Khuda Waste Wakf Trust

Gujarat High Court · (2023) 08 GUJ CK 0061

Wakf Act, 1995 — Section 14

Read judgment

High Courts24 Aug 2023Allowed

Shankarlal Jagdishji Dangi Vs State Of Gujarat

Gujarat High Court · (2023) 08 GUJ CK 0060

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition. Act, 1949 — Section 65(a)(e), 98(2), 81, 116B

Read judgment

High Courts24 Aug 2023Disposed Of

Mangaji Dahyabhai Prajapati Vs Director, Agriculture And Rural Finance, Gujarat State

Gujarat High Court · (2023) 08 GUJ CK 0059

Read judgment

High Courts24 Aug 2023Disposed Of

Fakhruddin Badruddin Saiyed Vs Director, Agriculture And Rural Finance

Gujarat High Court · (2023) 08 GUJ CK 0058

Read judgment

High Courts23 Aug 2023Allowed

Pravinbhai Ramabhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 08 GUJ CK 0066

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 406, 409, 420

Read judgment

High Courts23 Aug 2023Allowed

Shamjibhai Bhupatbhai Gohel Vs State Of Gujarat

Gujarat High Court · (2023) 08 GUJ CK 0065

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 504Gujarat Police Act, 1951 — Section 135

Read judgment

High Courts23 Aug 2023Allowed

Kulsumben @ Chaku Irfansha Fakir (Diwan) Vs State Of Gujarat

Gujarat High Court · (2023) 08 GUJ CK 0064

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 323, 504, 506(2)

Read judgment

High Courts23 Aug 2023Allowed

Sufiyan Sadik Hayat Vs State Of Gujarat

Gujarat High Court · (2023) 08 GUJ CK 0063

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 332, 336, 398, 506(2)

Read judgment

High Courts23 Aug 2023Allowed

Babubhai Maganbhai Bhabhor Vs State Of Gujarat

Gujarat High Court · (2023) 08 GUJ CK 0062

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 380

Read judgment

High Courts22 Aug 2023Allowed

Kishorsinh Bhavarsinh Rajput Vs State Of Gujarat

Gujarat High Court · (2023) 08 GUJ CK 0071

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition. Act, 1949 — Section 65(a), 65(e), 81, 83, 98(2)

Read judgment

High Courts22 Aug 2023Allowed

Kamleshbhai @ Kishu Dhulabhai Bharvad Vs State Of Gujarat

Gujarat High Court · (2023) 08 GUJ CK 0070

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(n)(2)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 4, 6, 8, 17

Read judgment

High Courts22 Aug 2023Allowed

Jigarkumar @ Kalu Manilal Parmar Vs State Of Gujarat

Gujarat High Court · (2023) 08 GUJ CK 0069

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379A (3)

Read judgment

High Courts22 Aug 2023Allowed

Arvindsingh Amarsingh Sukhaesingh Rajput Vs State Of Gujarat

Gujarat High Court · (2023) 08 GUJ CK 0068

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 294(b), 376(2)(n), 506

Read judgment

High Courts22 Aug 2023Allowed

Maganbhai Vittalbhai Gohil Vs State Of Gujarat

Gujarat High Court · (2023) 08 GUJ CK 0067

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 504Gujarat Police Act, 1951 — Section 135

Read judgment

High Courts21 Aug 2023Disposed Of