High Courts11 Sept 2023Allowed/Disposed Of
Minor Devanshi Digvijaysinh Vs Ratan Charan Parbatbhai
Gujarat High Court · (2023) 09 GUJ CK 0032
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gujarat High Court judgments, 2023
1,225 judgments · page 15 of 62
High Courts08 Sept 2023Disposed Of
Pala Bhimabhai Lambariya Heirs Of Decd. Dhaniben Rajabhai Vesara And Bhimabhai Mandabhai Lambariya Vs Secretary, Roads And Building Departments
Gujarat High Court · (2023) 09 GUJ CK 0093
High Courts08 Sept 2023Disposed Of
Latiyabhai Rumalbhai Rathwa Vs State Of Gujarat
Gujarat High Court · (2023) 09 GUJ CK 0092
High Courts08 Sept 2023Dismissed
Jagdishkumar Dhirubhai Padariya Vs State Of Gujarat
Gujarat High Court · (2023) 09 GUJ CK 0091
Constitution Of India, 1950 — Article 14, 16Gujarat Civil Services ( Discipline And Appeal) Rules, 1971 — Rule 5, 5(1), 5(1)(a), 5(2), 5(2)(a), 5(2)(b)
High Courts08 Sept 2023Disposed Of
Kalpeshkumar Anilkumar Barot Vs State Of Gujarat
Gujarat High Court · (2023) 09 GUJ CK 0090
High Courts08 Sept 2023
Kantibhai Pragjibhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 09 GUJ CK 0022
High Courts08 Sept 2023Dismissed
National Insurance Co Ltd Thro' Auth. Signatory Vs Deepakkumar Joitaram Chaudhary & 5 Other(S)
Gujarat High Court · (2023) 09 GUJ CK 0021
High Courts08 Sept 2023Allowed
Jayesh @ Bhuro Dahyabhai Pipaliya Through Pipaliya Hasmukhbhai Laxmanbhai Vs State Of Gujarat
Gujarat High Court · (2023) 09 GUJ CK 0020
High Courts06 Sept 2023Allowed
Reliance General Insurance Company Limited Vs Bhanuben Navinbhai Patel
Gujarat High Court · (2023) 09 GUJ CK 0019
Limitation Act, 1963 — Section 5
High Courts06 Sept 2023Allowed
Bajubhai Devrajbhai Majirana Vs Taranbhai Ranchodbhai Brahman
Gujarat High Court · (2023) 09 GUJ CK 0018
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 163A, 166
High Courts06 Sept 2023Allowed
HDFC ERGO General Insurance Company Ltd Vs Kalavatiben W/O Prabhubhai Vijaji Vavliya
Gujarat High Court · (2023) 09 GUJ CK 0017
Limitation Act, 1963 — Section 5
High Courts06 Sept 2023Allowed
Bhikhabhai Tapubhai Baraiya Vs Vijayraj Girirajprasad Prajapati
Gujarat High Court · (2023) 09 GUJ CK 0016
Limitation Act, 1963 — Section 5
High Courts06 Sept 2023Allowed
U.T.Motors Vs Jitendrabhai Shankarbhai Parmar
Gujarat High Court · (2023) 09 GUJ CK 0015
Limitation Act, 1963 — Section 5
High Courts05 Sept 2023Allowed
Punambhai Arjanbhai Patni Vs New India Assurance Company Limited
Gujarat High Court · (2023) 09 GUJ CK 0014
High Courts05 Sept 2023Allowed
Prakash Dilipbhai Pagi Vs Shailesh Kantibhai Pagi
Gujarat High Court · (2023) 09 GUJ CK 0013
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(i)
High Courts05 Sept 2023Allowed
Bhikhabhai Tapubhai Baraiya Vs Vijayraj Girirajprasad Prajapati
Gujarat High Court · (2023) 09 GUJ CK 0012
Limitation Act, 1963 — Section 5
High Courts05 Sept 2023Allowed
Rajendrasingh Chandrasingh Kher Vs Hasmukhbhai Muljibhai Panchal
Gujarat High Court · (2023) 09 GUJ CK 0011
Limitation Act, 1963 — Section 5
High Courts04 Sept 2023Allowed
Manjulaben Babubhai Chauhan Vs Rmonisha Tex O Prints
Gujarat High Court · (2023) 09 GUJ CK 0009
Limitation Act, 1963 — Section 5
High Courts04 Sept 2023Allowed
Ritaba Pradeepsinh Jadeja Legal Heirs Of Deceased Pradeepsinh Mahipatsinh Jadeja Vs Rameshbhai Kanjibhai Padhiyar
Gujarat High Court · (2023) 09 GUJ CK 0008
Limitation Act, 1963 — Section 5
High Courts04 Sept 2023Partly Allowed
Patel Alpaben Yogeshkumar Vs Jadeja Bhanvarsinh Umedsinh
Gujarat High Court · (2023) 09 GUJ CK 0007