High Courts04 Sept 2023Allowed
Kapilaben Narpatbhai Bariya Vs Bhupatsinh Udesinh Rathod
Gujarat High Court · (2023) 09 GUJ CK 0005
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gujarat High Court judgments, 2023
1,225 judgments · page 16 of 62
High Courts01 Sept 2023Disposed Of
Jagid Jagdishbhai Bhikhabhai Vs Patel Kanjibhai Virchandbhai
Gujarat High Court · (2023) 09 GUJ CK 0004
Code Of Civil Procedure, 1908 — Section 115, Order 9 Rule 4Gujarat Motor Vehicles Rules, 1989 — Rule 229
High Courts01 Sept 2023Disposed Of
Patel Jayantibhai Veljibhai Vs Patel Kanjibhai Virchandbhai
Gujarat High Court · (2023) 09 GUJ CK 0003
Code Of Civil Procedure, 1908 — Section 115, Order 9 Rule 4Gujarat Motor Vehicles Rules, 1989 — Rule 229
High Courts01 Sept 2023Dismissed
Sarabhai Common Service Vs Mantri, Sarabhai Chemical Ltd. Employees Union
Gujarat High Court · (2023) 09 GUJ CK 0002
High Courts01 Sept 2023
Jaspalsinh Kesharisinh Zala Vs State Of Gujarat
Gujarat High Court · (2023) 09 GUJ CK 0001
High Courts29 Aug 2023Disposed Of
K S Food Vs Yes Bank Limited
Gujarat High Court · (2023) 08 GUJ CK 0076
High Courts29 Aug 2023
Dipak Niak S/O Vijay Niak Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0075
High Courts29 Aug 2023Allowed
Kanchanben Himmatsinh Rathod Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0074
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 498A
High Courts29 Aug 2023Allowed
Viralbhai Rajirambhai Vaghmarya Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0073
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Cruelty To Animals Act, 1960 — Section 11(D), 11(E), 11(F), 11(H)Gujarat Animal Preservation (Amendment) Act, 2017 — Section 5(1A), 8(1)(4), 10
High Courts29 Aug 2023Allowed
Rajirambhai Sitarambhai Vaghmarya Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Cruelty To Animals Act, 1960 — Section 11(D), 11(E), 11(F), 11(H)Gujarat Animal Preservation (Amendment) Act, 2017 — Section 5(1A), 8(1)(4), 10
High Courts28 Aug 2023Allowed
Saritaben Jayminbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0081
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7, 13(1), 13(2)
High Courts28 Aug 2023Allowed
Aslambhai Rahemubhai Malek Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0080
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 324, 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135A
High Courts28 Aug 2023Allowed
Karan Ravjibhai Manke Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0079
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354(A)(1)(i)(ii), 363, 366, 376(3), 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6, 8, 12
High Courts28 Aug 2023Allowed
Gordhanram Puraram Jat (Chaudhari) Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0078
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A), 65(E), 81, 98(2), 116B
High Courts28 Aug 2023Allowed
Mukeshbhai Kalubhai @ Kaliyabhai Mohaniya Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0077
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts25 Aug 2023Allowed
Jaydipkumar Kanubhai Solanki Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0085
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 489A, 489B, 489C, 489D, 489E
High Courts25 Aug 2023Allowed
Mohammed Faem Firozkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0084
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 186, 323, 332, 353, 42Prevention Of Damage To Public Property Act, 1984 — Section 3, 7
High Courts25 Aug 2023Allowed
Mitrajbhai @ Mitubhai Anakbhai Patgir Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0083
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323, 442, 452, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts25 Aug 2023Allowed
Ashish Jayeshkumar Mehta Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0082
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 465, 468, 471
High Courts25 Aug 2023Allowed
Ghanshymabhai Khodabhi Dangar Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0056
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 406, 409, 420