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Gujarat High Court judgments, 2023

1,225 judgments · page 14 of 62

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High Courts18 Sept 2023Allowed

Amir Aslambhai Halai Vs Heirs Of Decd. Aslambhai Adambahi Halai, Sahnazben W/O Aslimbhai Adambhai Halai

Gujarat High Court · (2023) 09 GUJ CK 0050

Limitation Act, 1963 — Section 5
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High Courts18 Sept 2023Allowed

Tarlikaben @ Rekhaben Dineshbhai Rohit Vs Lakhvindar Balvantsing Gil

Gujarat High Court · (2023) 09 GUJ CK 0049

Limitation Act, 1963 — Section 5
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High Courts18 Sept 2023Allowed

Paresh Alias Paras Pyarelal Khatik Vs Rathod Malangbhai Mahebubbhai

Gujarat High Court · (2023) 09 GUJ CK 0048

Limitation Act, 1963 — Section 5
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High Courts15 Sept 2023Allowed

Kanji Vankaji Rathod Vs Valabhai Hirabhai Mata

Gujarat High Court · (2023) 09 GUJ CK 0040

Limitation Act, 1963 — Section 5
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High Courts15 Sept 2023Allowed

Reliance General Insurance Company Limited, Godhra Vs Dineshkumar Rupabhai Bhabhor

Gujarat High Court · (2023) 09 GUJ CK 0039

Limitation Act, 1963 — Section 5
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High Courts15 Sept 2023Allowed

Ramjibhai Janiyabhai Gavit Vs Arunbhai Ramjibhai Gamit

Gujarat High Court · (2023) 09 GUJ CK 0038

Limitation Act, 1963 — Section 5
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High Courts14 Sept 2023Allowed

HDFC Ergo General Insurance Company Limited Vs Sarfarajbhai Sulemanbhai Khokhar

Gujarat High Court · (2023) 09 GUJ CK 0047

Limitation Act, 1963 — Section 5
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High Courts14 Sept 2023Allowed

Reliance General Insurance Company Limited, Surat Vs Shambhubhai Ramsharansing Rajput

Gujarat High Court · (2023) 09 GUJ CK 0046

Limitation Act, 1963 — Section 5
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High Courts14 Sept 2023Allowed

Vandanaba Pravinsinh Sodha Wd/O. Pravinsinh Ghanshyamsinh Sodha Vs Husain Alimamad Lohar

Gujarat High Court · (2023) 09 GUJ CK 0045

Limitation Act, 1963 — Section 5
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High Courts14 Sept 2023Allowed

Jakhubhai Karshanbhai Garva Husband Of Late Dhaniben Jakhubhai Garva Vs Jusabsha B. Shiekh

Gujarat High Court · (2023) 09 GUJ CK 0044

Limitation Act, 1963 — Section 5
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High Courts14 Sept 2023Allowed

Mahmadrafik @ Rafik Alimamad Khatki Vs Umar Mamad Sodha

Gujarat High Court · (2023) 09 GUJ CK 0043

Limitation Act, 1963 — Section 5
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High Courts13 Sept 2023Allowed

Sunitaben Wd/O Deepakkumar Babuji Sajiya Thakor Vs Shravansinh Samrusinh Dabhi

Gujarat High Court · (2023) 09 GUJ CK 0024

Limitation Act, 1963 — Section 5
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High Courts13 Sept 2023Allowed

Jitenbhai Mukundbhai Shah Vs Arunkumar Harishadat Sharma

Gujarat High Court · (2023) 09 GUJ CK 0023

Limitation Act, 1963 — Section 5
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High Courts12 Sept 2023Allowed

Karshanji Olubha Vagha Vs Pratap Praghji Solanki

Gujarat High Court · (2023) 09 GUJ CK 0031

Motor Vehicles Act, 1988 — Section 163A, 166
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High Courts12 Sept 2023Allowed

Manager, Gujarat State Road Transport Corporation Vs Thakor Anandiben Wd/O. Vinuji Kanaji

Gujarat High Court · (2023) 09 GUJ CK 0027

Limitation Act, 1963 — Section 5
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High Courts12 Sept 2023Allowed

Santaben Laljibhai Vs Viralbhai Vashrambhai

Gujarat High Court · (2023) 09 GUJ CK 0026

Limitation Act, 1963 — Section 5
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High Courts11 Sept 2023Allowed

Jagatsinh Kalusinh Rathod Vs Divyeshkumar Shankarlal Sangada

Gujarat High Court · (2023) 09 GUJ CK 0037

Limitation Act, 1963 — Section 5
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High Courts11 Sept 2023Allowed

Gitaben Rameshbhai Savani Vs Mahipalsinh G Chudasama

Gujarat High Court · (2023) 09 GUJ CK 0035

Limitation Act, 1963 — Section 5
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High Courts11 Sept 2023Allowed

Darji Gitaben Wd/O Ajaybhai Ashokbhai Vs Ramnath Raghunath Yadav

Gujarat High Court · (2023) 09 GUJ CK 0034

Limitation Act, 1963 — Section 5
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High Courts11 Sept 2023Allowed/Disposed Of

Chandrikaben Girishbhai Makwana Vs Dabhi Rajubhai Parsottambhai

Gujarat High Court · (2023) 09 GUJ CK 0033

Limitation Act, 1963 — Section 5
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