COURT ARCHIVE

Gujarat High Court judgments, 2023

1,225 judgments · page 13 of 62

High Courts25 Sept 2023Disposed Of

Naranbhai Keshavlal Patel Vs State Of Gujarat

Gujarat High Court · (2023) 09 GUJ CK 0084

Indian Penal Code, 1860 — Section 114, 294(b), 307, 323, 324, 506(1)Bombay Police Act, 1951 — Section 135, 135(1)Code Of Criminal Procedure, 1973 — Section 320, 320(5), 482

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High Courts25 Sept 2023Allowed

Lilaben Wd/O Hiraji Andaji Majirana Vs Driver Of Rickshaw No GJ 01 VV 4924 (Deleted)

Gujarat High Court · (2023) 09 GUJ CK 0083

Limitation Act, 1963 — Section 5

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High Courts25 Sept 2023Allowed

Taraben Harishbhai Patel & 1 Other(S) Vs Javed Firozbhai Yusufbhai Ghes (Ghanchi)

Gujarat High Court · (2023) 09 GUJ CK 0082

Limitation Act, 1963 — Section 5

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High Courts25 Sept 2023Allowed

Oriental Insurance Co. Ltd. Vs Rekhaben Maganbhai Sanchaniya

Gujarat High Court · (2023) 09 GUJ CK 0081

Limitation Act, 1963 — Section 5

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High Courts22 Sept 2023Allowed

Manusinh Pratapsinh Rathod Vs Mahendrakumar Ramkaran Jaat

Gujarat High Court · (2023) 09 GUJ CK 0062

Limitation Act, 1963 — Section 5

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High Courts22 Sept 2023Allowed

Daxaben Jigneshbhai Chaudhari Vs Prahladbhai Naranbhai Mistri

Gujarat High Court · (2023) 09 GUJ CK 0061

Limitation Act, 1963 — Section 5

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High Courts22 Sept 2023Disposed Of

Reliance General Insurance Co.Ltd Vs Ajitbhai @ Naratambhai Kachhiyabhai Chaudhary

Gujarat High Court · (2023) 09 GUJ CK 0060

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High Courts22 Sept 2023Disposed Of

HDFC ERGO General Insurance Company Ltd Vs Vinodbhai Dhanjibhai Parmar

Gujarat High Court · (2023) 09 GUJ CK 0059

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High Courts22 Sept 2023Disposed Of

HDFC ERGO General Insurance Company Ltd Vs Shardaben Bhopatbhai Baria

Gujarat High Court · (2023) 09 GUJ CK 0058

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High Courts21 Sept 2023Allowed

Laxmiba Wd/O Jalamsinh Mansing Jadeja Vs Dilusinh Rajitsinh Jadeja

Gujarat High Court · (2023) 09 GUJ CK 0066

Limitation Act, 1963 — Section 5

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High Courts21 Sept 2023Allowed

Nileshkumar Ambalalbhai Patel Vs Amathabhai Savsibhai Suneta

Gujarat High Court · (2023) 09 GUJ CK 0065

Limitation Act, 1963 — Section 5

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High Courts21 Sept 2023Allowed

Sangeetaben Nileshkumar Patel Vs Amathabhai Savsibhai Suneta

Gujarat High Court · (2023) 09 GUJ CK 0064

Limitation Act, 1963 — Section 5

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High Courts21 Sept 2023Allowed

Rayjibhai @ Rajubhai Mansukhbhai Tadvi Vs Kalpeshbhai Arvindbhai Patel

Gujarat High Court · (2023) 09 GUJ CK 0063

Limitation Act, 1963 — Section 5

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High Courts18 Sept 2023Allowed

Sureshbhai Dahyabhai Patel Vs Kankaria Maninagar Nagrik Sahakari Bank Ltd

Gujarat High Court · (2023) 09 GUJ CK 0057

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High Courts18 Sept 2023Allowed

Kurreshbhai Fidahussin Mansawala Vs Memon Co-Op Bank Ltd & 1 Other(S)

Gujarat High Court · (2023) 09 GUJ CK 0056

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High Courts18 Sept 2023Allowed

Hiraben Govindbhai Patel & 4 Other(S) Vs Sureshbhai Bachubhai Barot & 2 Other(S)

Gujarat High Court · (2023) 09 GUJ CK 0055

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High Courts18 Sept 2023Disposed Of

Shitaben Manibhai Gurjar Vs LH Of Decd Halabhai Kanjibhai Rathod

Gujarat High Court · (2023) 09 GUJ CK 0054

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High Courts18 Sept 2023Allowed

Suresh Parshottam Darji Vs Kashmirsingh Kartarsingh Shikh & 4 Other(S)

Gujarat High Court · (2023) 09 GUJ CK 0053

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High Courts18 Sept 2023Allowed

Hajrabai Jusab Kungda Wd/ O Late Jusab Kasam Kungda Vs Ranjitsingh Triloksingh Rajput

Gujarat High Court · (2023) 09 GUJ CK 0052

Limitation Act, 1963 — Section 5

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High Courts18 Sept 2023Allowed

Hitesh Ramniklal Varu Vs Hiralal Babubhai Hethvadiya

Gujarat High Court · (2023) 09 GUJ CK 0051

Limitation Act, 1963 — Section 5

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