High Courts04 Oct 2023Allowed
Jay Kishorbhai Raiyani Vs Avniben Bhagirathsinh Rathod
Gujarat High Court · (2023) 10 GUJ CK 0009
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gujarat High Court judgments, 2023
1,225 judgments · page 12 of 62
High Courts03 Oct 2023Allowed
United Insurance Co. Ltd Vs Dayalbhai Dahyabhai Patel
Gujarat High Court · (2023) 10 GUJ CK 0006
Limitation Act, 1963 — Section 5
High Courts03 Oct 2023Allowed
Manguben Chaturji Thakor Wife Of Decd Vs Gujarat State Road Transport Corporation
Gujarat High Court · (2023) 10 GUJ CK 0005
Limitation Act, 1963 — Section 5
High Courts03 Oct 2023Allowed
Ashwinkumar Natvarbhai Dalwadi Vs Manishkumar Natwarbhai Dalwadi
Gujarat High Court · (2023) 10 GUJ CK 0004
Limitation Act, 1963 — Section 5
High Courts03 Oct 2023Allowed
Oriental Insurance Company Ltd Vs LH Of Decd Sohanlal Lalchand Choudhary Gulabdevi Sohanlal Choudhary
Gujarat High Court · (2023) 10 GUJ CK 0001
Limitation Act, 1963 — Section 5
High Courts29 Sept 2023Allowed
Chandubhai Roopsinh Kotwal Vs New India Assurance Co. Ltd
Gujarat High Court · (2023) 09 GUJ CK 0088
Limitation Act, 1963 — Section 5
High Courts29 Sept 2023Allowed
Bhavnaben Wd/O Pravinbhai Naranbhai Patel Vs Not Mension
Gujarat High Court · (2023) 09 GUJ CK 0087
Limitation Act, 1963 — Section 5
High Courts29 Sept 2023Allowed
Alkaben Hariadan Khamholja Vs Pushpendrasinh Vijaysinh Sisodiya
Gujarat High Court · (2023) 09 GUJ CK 0086
Limitation Act, 1963 — Section 5
High Courts29 Sept 2023Dismissed
Vishwambhar @ Kalu Yogendrasing Majabishikh Vs State Of Gujarat
Gujarat High Court · (2023) 09 GUJ CK 0070
High Courts29 Sept 2023Allowed
Govindbhai Damaniyabhai Vasava Vs State Of Gujarat
Gujarat High Court · (2023) 09 GUJ CK 0069
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 407, 408, 409, 420Essential Commodities Act, 1955 — Section 3, 7
High Courts29 Sept 2023Disposed Of
Harish Raysingh Malivad Vs Mehmood Mohammad Hussain
Gujarat High Court · (2023) 09 GUJ CK 0068
Gujarat Motor Vehicles Rules, 1989 — Rule 229Code Of Civil Procedure, 1908 — Section 115, Order 9 Rule 4
High Courts27 Sept 2023Partly Allowed
Yadav Ramsharan Atalsingh Deceased Legal Heirs Of Deceased Vs Minakumari Rajendrakumar Chaudhari
Gujarat High Court · (2023) 09 GUJ CK 0074
High Courts27 Sept 2023Allowed
Rameshbhai Mohanbhai Gohil Vs Sureshbhai Kalubhai Dhapa
Gujarat High Court · (2023) 09 GUJ CK 0073
Limitation Act, 1963 — Section 5
High Courts27 Sept 2023Allowed
Ramdev Automobiles Vs Bhaumik Sureshbhai Galiyal
Gujarat High Court · (2023) 09 GUJ CK 0072
Limitation Act, 1963 — Section 5
High Courts27 Sept 2023Allowed
Mahejbin Mahammad Rafik Shaikh Vs Narendra Rajansinh Patel
Gujarat High Court · (2023) 09 GUJ CK 0071
Limitation Act, 1963 — Section 5
High Courts26 Sept 2023Allowed
Gujarat State Road Transport Corporation Vs Shilpaben Vijaysinh Parmar
Gujarat High Court · (2023) 09 GUJ CK 0080
Limitation Act, 1963 — Section 5
High Courts26 Sept 2023Allowed
Divisional Controller (Gujarat State Road Transport Corporation) Vs Pratapbhai Babubhai Parmar
Gujarat High Court · (2023) 09 GUJ CK 0079
Limitation Act, 1963 — Section 5
High Courts26 Sept 2023Allowed
Sandipkumar Manubhai Parmar Vs Amarsinh Madhavsinh Rana
Gujarat High Court · (2023) 09 GUJ CK 0078
Limitation Act, 1963 — Section 5
High Courts26 Sept 2023Allowed
Dabhi Bhemabhai Netabhai Vs Ranjitsinh Ratansinh Vaghela
Gujarat High Court · (2023) 09 GUJ CK 0076
Limitation Act, 1963 — Section 5
High Courts25 Sept 2023Allowed
Sanjaybhai @ Suko Jagdishbhai @ Jagubhai Nayka Vs State Of Gujarat Q
Gujarat High Court · (2023) 09 GUJ CK 0085
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(j)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 12