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Gauhati High Court judgments

24,886 judgments · page 161 of 1,245

High Courts02 Jun 2021

Jayanta Basumatary And 2 Ors Vs State Of Assam

Gauhati High Court · (2021) 06 GAU CK 0024

Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 34, 307, 498A, 506Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 75
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High Courts31 May 2021Disposed Off

Md. Jamal Uddin Vs State Of Assam

Gauhati High Court · (2021) 05 GAU CK 0027

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 307, 325, 341, 395, 427Arms Act, 1959 — Section 25(1)(a), 27(2)
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High Courts28 May 2021Allowed

Dhurba Rai Vs State Of Assam

Gauhati High Court · (2021) 05 GAU CK 0025

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(a), 27
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High Courts28 May 2021Disposed Off

Emran Hussain @ Md. Emran Ali Vs State Of Assam

Gauhati High Court · (2021) 05 GAU CK 0024

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 366, 376DProtection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4
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