High Courts30 Jan 1932
U. Mitian Matang and Others Vs Ka Jesi and Another
Gauhati High Court · AIR 1953 Guw 142
Khasi States Administration of Justice Order, 1950 — Rule 26
COURT ARCHIVE
1 judgments · page 1 of 1
Gauhati High Court · AIR 1953 Guw 142