High Courts19 Dec 2006

Atul Bora Vs Akan Bora

Gauhati High Court · AIR 2007 Guw 51 : (2007) 2 GLR 424 : (2008) GLT 793 Supp

Evidence Act, 1872 — Section 137, 138, 144, 145, 154Representation of the People Act, 1951 — Section 87