High Courts10 Dec 2001Dismissed

Ram Nath Prasad and Another Vs State of Assam

Gauhati High Court · (2001) 3 GLT 506

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 10(7)Prevention of Food Adulteration Rules, 1955 — Rule 7(3)