High Courts10 Dec 2001
Loushambam Ibochouba Singh Vs State of Manipur and Another
Gauhati High Court · (2002) 2 GLT 297
COURT ARCHIVE
Gauhati High Court judgments, 2001
467 judgments · page 2 of 24
High Courts10 Dec 2001Allowed
Chandika Sarma Vs State of Assam and Another
Gauhati High Court · (2001) 3 GLT 498
High Courts08 Dec 2001Allowed
Silchar Municipal Board Vs Subhasis Sen and Others LRs of Sudhansho Bhusan Sen
Gauhati High Court · (2002) 1 GLT 100
Assam Municipal Act, 1956 — Section 144, 291, 326
High Courts05 Dec 2001Allowed
Central Bank of India and Others Vs Central Bank Canteen Boys Association
Gauhati High Court · (2001) 3 GLT 460
Banking Regulation Act, 1949 — Section 45(7)
High Courts05 Dec 2001
Mahmud Ali Vs Union of India (UOI) and Others
Gauhati High Court · (2001) 3 GLT 542
Constitution of India, 1950 — Article 21
High Courts04 Dec 2001
Gitanjali Kalita Barua and Others Vs State of Assam and Others
Gauhati High Court · (2002) 1 GLT 63
Constitution of India, 1950 — Article 226, 311
High Courts04 Dec 2001
Nasha Toys Pvt. Ltd. Vs Harshad Corporation
Gauhati High Court · (2002) 110 CompCas 324 : (2001) 3 GLT 561
Companies (Court) Rules, 1959 — Rule 95Companies Act, 1956 — Section 434, 434(1), 439(1)
High Courts04 Dec 2001
Prakanta Warisa and Others Vs State of Assam and Others
Gauhati High Court · (2001) 3 GLT 500
Assam Autonomous Districts (Constitution of District Councils) Rules, 1951 — Rule 4, 7(1), 7(3)Government of India Act, 1935 — Section 52(1), 91(1)
High Courts29 Nov 2001Dismissed
Girish Ch. Medhi Vs Kalpana Medhi
Gauhati High Court · (2002) 1 GLT 295
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts29 Nov 2001Dismissed
Kanan Bala Banik Vs Babul Chandra Deb
Gauhati High Court · (2001) 3 GLT 547
Constitution of India, 1950 — Article 227
High Courts29 Nov 2001
Bawa Masala Company Vs Bawa Masala Co. P. Ltd. and Others
Gauhati High Court · (2004) 28 PTC 525
High Courts27 Nov 2001Allowed
Mahantam Kr. Pandit Vs Pannalal Ghosh and Others
Gauhati High Court · (2002) 1 GLT 124
Land Acquisition Act, 1894 — Section 30Tripura Land Revenue and Land Reforms Act, 1960 — Section 134, 138, 139, 43(3)
High Courts22 Nov 2001Allowed
Ibungatam Singh and Another Vs Prakash Chand Jain
Gauhati High Court · (2002) 1 GLT 22
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts21 Nov 2001Dismissed
S. Ali his legal heirs H. Ali and Others Vs Kuddusali and Others
Gauhati High Court · (2002) 1 GLT 297
Transfer of Property Act, 1882 — Section 54
High Courts21 Nov 2001
Deepak Rn. Guha and Another Vs Pranab Kr. Banerjee and Others
Gauhati High Court · (2001) 3 GLT 574
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 10(A), 151, 51
High Courts20 Nov 2001Dismissed
Rajagoplachari Narayanan and Another Vs Union of India (UOI)
Gauhati High Court · (2002) 1 GLT 609
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 309, 311Penal Code, 1860 (IPC) — Section 120, 420, 468, 471
High Courts20 Nov 2001Allowed
Saljong K. Marak and Others Vs State of Meghalaya and Others
Gauhati High Court · (2002) 1 GLT 415
Constitution of India, 1950 — Article 14, 16
High Courts20 Nov 2001Dismissed
Mangal Bhumij Vs State of Assam
Gauhati High Court · (2002) 2 GLT 320
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302
High Courts18 Nov 2001Allowed
Jibeswar Das and Others Vs State of Assam and Others
Gauhati High Court · (2003) 1 GLR 654 : (2003) 2 GLT 83