High Courts18 Nov 1977
Shankarlall Goenka Vs Income Tax Officer, A-Ward and Others Mungi Debi Goenka Vs Income Tax Officer, B-Ward and Others
Gauhati High Court · (1979) 119 ITR 229
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4), 271
COURT ARCHIVE
Gauhati High Court judgments, 1977
44 judgments · page 1 of 3
High Courts19 Aug 1977
Commissioner of Income Tax Vs S. Sardar Singh
Gauhati High Court · (1977) 08 GAU CK 0001
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts28 Jul 1977Dismissed
The State of Assam and others Vs Abdul Sattar
Gauhati High Court · AIR 1978 Guw 48
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 5, 6, 7Evidence Act, 1872 — Section 25
High Courts28 Jul 1977Allowed
Hazi Ali Newas and Another Vs Radheshyam Khatowal and Others
Gauhati High Court · (1978) ACJ 95
Assam Motor Accidents Claims Tribunals Rules, 1960 — Rule 20, 8Motor Vehicles Act, 1939 — Section 110A(3)
High Courts08 Jul 1977
Jain and Co. Vs Commissioner of Income Tax
Gauhati High Court · (1977) 07 GAU CK 0003
Income Tax Act, 1961 — Section 184, 184(1), 185Income Tax Rules, 1962 — Rule 22
High Courts04 Jul 1977
Commissioner of Income Tax Vs Shyam Sundar Tea Co. Pvt. Ltd.
Gauhati High Court · (1977) 07 GAU CK 0004
Income Tax Act, 1961 — Section 201, 221, 231, 232
High Courts30 Jun 1977
Sajjan Bagaria Vs Commissioner of Income Tax, Assam
Gauhati High Court · (1978) 113 ITR 430
Income Tax Act, 1961 — Section 2, 256, 260, 45, 46
High Courts30 Jun 1977
Sajjan Bagaria Vs Commissioner of Income Tax
Gauhati High Court · (1978) 113 ITR 430
Income Tax Act, 1961 — Section 2(7), 48, 67, 80T
High Courts14 Jun 1977
Jit Bahadur Chetri Vs The State of Arunachal Pradesh
Gauhati High Court · (1977) CriLJ 1833
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 232, 239, 313Penal Code, 1860 (IPC) — Section 326
High Courts08 Jun 1977
Md. Giasuddin Ahmed Vs State of Assam
Gauhati High Court · (1977) CriLJ 1656
Penal Code, 1860 (IPC) — Section 302, 304Probation of Offenders Act, 1958 — Section 4, 6
High Courts10 May 1977
Nira Kanta Chutia Vs Bedoi Chutiani and another
Gauhati High Court · AIR 1977 Guw 70
Civil Procedure Code, 1908 — Order 17 Rule 1, Order 43 Rule 1(c), Order 9 Rule 8, Order 9 Rule 9, 141Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 43 Rule 1(c), Order 9 Rule 8, Order 9 Rule 9, 141
High Courts04 Apr 1977Dismissed
Thoudam Ningol Ningthoujam Ongbi Muktarei Devi Vs The State of Manipur and others
Gauhati High Court · AIR 1978 Guw 17
Civil Procedure Code, 1908 (CPC) — Section 115, 2, 80, 96
High Courts31 Mar 1977
Nagaland Liquor Stores Vs Commissioner of Income Tax
Gauhati High Court · (1978) 115 ITR 615
Income Tax Act, 1961 — Section 184, 185, 263
High Courts31 Mar 1977
NAGALAND LIQUOR STORES Vs COMMISSIONER OF Income Tax, ASSAM.
Gauhati High Court · (1978) 115 ITR 615
Income Tax Act, 1961 — Section 184, 185, 263
High Courts24 Mar 1977
Jai Prakash Singh (Legal Representative of Estate of Late B. N. Singh) Vs Commissioner of Income Tax, Assam
Gauhati High Court · (1978) 111 ITR 507
Civil Procedure Code, 1908 (CPC) — Section 2Income Tax Act, 1961 — Section 142, 143, 147, 153, 159
High Courts24 Mar 1977
Jai Prakash Singh (legal representative of estate of late B.N. Singh) Vs Commissioner of Income Tax
Gauhati High Court · (1978) 111 ITR 507
Income Tax Act, 1961 — Section 143(2), 153, 159, 2(29), 2(7)
High Courts08 Mar 1977
Jain and Co. Vs Commissioner of Income Tax, Assam
Gauhati High Court · (1978) 115 ITR 68
Income Tax Act, 1961 — Section 182, 183, 184, 185
High Courts08 Mar 1977
Dhoda Hazarika Vs The State of Assam
Gauhati High Court · (1977) CriLJ 1510
Penal Code, 1860 (IPC) — Section 302, 326
High Courts04 Mar 1977
COMMISSIONER OF Income Tax, ASSAM Vs SHYAM SUNDAR TEA CO. PVT. LTD.
Gauhati High Court · (1978) 114 ITR 116
Civil Procedure Code, 1908 (CPC) — Section 151Income Tax Act, 1961 — Section 173, 190, 191, 192, 193
High Courts04 Mar 1977
Lalit Bora Vs Smt. Sarumai Nath
Gauhati High Court · (1977) CriLJ 1657
Criminal Procedure Code, 1973 (CrPC) — Section 435, 438Hindu Marriage Act, 1955 — Section 11, 5Penal Code, 1860 (IPC) — Section 494