High Courts15 Dec 2008

Mainul Haque Vs State of Tripura

Gauhati High Court · (2009) 2 GLT 445

Constitution of India, 1950 — Article 14, 21, 39, 39ACriminal Procedure Code, 1973 (CrPC) — Section 233(3), 243(3), 254(3), 304, 313Penal Code, 1860 (IPC) — Section 302, 323, 324, 326, 34