High Courts20 Dec 2013
Pradip Chakraborty and Others Vs State of Assam and Others
Gauhati High Court · (2014) 1 GLT 617
COURT ARCHIVE
Gauhati High Court judgments, 2013
684 judgments · page 1 of 35
High Courts19 Dec 2013
Udipta Energy and Equipment Pvt. Ltd. (M/s.) Vs Union of India and Others
Gauhati High Court · (2014) 1 GLD 544 : (2014) 1 GLT 582
High Courts18 Dec 2013
Rajen Chutia Vs State of Assam and Others
Gauhati High Court · (2014) 1 GLD 627 : (2014) 1 GLT 131
High Courts18 Dec 2013Disposed Off
Kendriya Vidyalaya Sangathan Vs M.G. Ansari
Gauhati High Court · (2014) 2 GLT 708
High Courts17 Dec 2013Disposed Off
Dhrubajyoti Talukdar Vs State of Assam
Gauhati High Court · (2014) 1 GLD 623
High Courts17 Dec 2013
Arup Borgohain @ Kantu Vs State of Assam
Gauhati High Court · (2014) 1 GLT 787
High Courts17 Dec 2013
Partha Bora Vs State of Assam and Others
Gauhati High Court · (2014) 1 GLD 634 : (2014) 1 GLT 275
High Courts17 Dec 2013Allowed
David Zohmachhuana Vs State of Mizoram and Others
Gauhati High Court · AIR 2014 Guw 26 : (2014) 3 BC 445
High Courts12 Dec 2013Disposed Off
In Ref : State Bank of India
Gauhati High Court · (2016) 2 GauLJ 274
Constitution of India, 1950 - Article 226, Article 227
High Courts12 Dec 2013Partly Allowed
Gunajit Pathak Vs State of Assam
Gauhati High Court · (2014) 3 GLT 235
High Courts12 Dec 2013
Sitesh Kanu and Others Vs State of Assam
Gauhati High Court · (2014) 1 GLT 653
High Courts12 Dec 2013
Kartik Chakraborty and Others Vs State of Assam
Gauhati High Court · (2014) 2 GLT 313
High Courts06 Dec 2013Disposed Off
Management of Mornai Tea Estate Vs State of Assam
Gauhati High Court · (2014) 1 GLD 426
High Courts05 Dec 2013
Kichima Kalita Vs Assam State Electricity Board (ASEB) and Others
Gauhati High Court · (2014) 2 ACC 454 : (2014) 1 GLT 142