High Courts05 Dec 2013
Thirmal Talukdar Vs State of Assam (CBI)
Gauhati High Court · (2014) 1 GLT 570
COURT ARCHIVE
Gauhati High Court judgments, 2013
684 judgments · page 2 of 35
High Courts04 Dec 2013Allowed
Rebati Mohan Hazarika Vs State of Assam and Others
Gauhati High Court · (2014) 1 GLD 526 : (2013) 5 GLT 708
High Courts03 Dec 2013Allowed
Smt. Lila Kanti Mahanta Vs The State of Assam and Others
Gauhati High Court · (2014) 1 GLD 524
High Courts03 Dec 2013Dismissed
Sandeep Kumar Vs The Union of India
Gauhati High Court · (2014) 1 GLD 534 : (2014) 1 GLT 414
High Courts03 Dec 2013
Kamal Biswas Vs State of Assam and Others
Gauhati High Court · (2014) 1 GLT 188
High Courts03 Dec 2013Dismissed
Sri Sudhangshu Kumar Das alias Sudhangshu Das, Sri Nirmal Kumar Das alias Nirmal Das and Sri Gopiraman Das alias Gopiram Das Vs Sri Jagadish Chandra Das and Others
Gauhati High Court · AIR 2014 Guw 19
High Courts02 Dec 2013
Sunita Devi Jain Vs Bhabendra Chandra Jain and Another
Gauhati High Court · (2014) 1 GLT 820
High Courts29 Nov 2013
Azizur Rahman Vs Union of India and Others
Gauhati High Court · (2014) 1 GLD 636 : (2014) 1 GLT 693
High Courts28 Nov 2013
Suresh Chandra Sharma Vs State of Assam and Others
Gauhati High Court · (2014) 1 GLT 154
High Courts28 Nov 2013Dismissed
Suresh Chandra Sharma Vs State of Assam
Gauhati High Court · (2014) 1 GLD 540
High Courts28 Nov 2013Disposed Off
Nabam Tapin Vs State of Assam
Gauhati High Court · (2014) 3 GLT 281
High Courts28 Nov 2013Dismissed
Bhadreswar Narzari Vs State of Assam and Others
Gauhati High Court · (2013) 5 GLT 728
High Courts27 Nov 2013Disposed Off
Sybannesa Khatun Vs State of Assam and Others
Gauhati High Court · (2013) 5 GLT 722
High Courts27 Nov 2013Partly Allowed
Niroda Gogoi Vs Dibrugarh University and Others
Gauhati High Court · (2013) 5 GLT 716
High Courts26 Nov 2013
Smt. Ayesha Begam Vs Samir Uddin and Others Abdul Hannan Vs State of Assam
Gauhati High Court · (2013) 5 GLT 581
High Courts22 Nov 2013
Anup Kumar Jain Vs Assam State Election Commission and Others
Gauhati High Court · (2014) 1 GLT 444
High Courts21 Nov 2013Dismissed
Ms. Baby Rani Deb, Sri Binod Deb and Smt. Bibha Deb Vs Sri Manik Dey and Others
Gauhati High Court · AIR 2014 Guw 56 : (2014) 1 GLT 138
High Courts21 Nov 2013Dismissed
Shri Jitendra Kumar Das alias Dipal Das Vs Karimganj Municipal Authority, The Chairman, Karimganj Municipal Board, The Assam State Electricity Board and The Sub-Divisional Officer
Gauhati High Court · (2013) 11 GAU CK 0050
Assam Municipal Act, 1956 — Section 326