High Courts29 Nov 2024Allowed
Ledo Tea Co. Ltd. Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 11 GAU CK 1276
National Highways Act, 1956 - Section 4, 6, 9, 11, 12National Highways Act, 2013 - Section 24
COURT ARCHIVE
Gauhati High Court judgments, 2024
455 judgments · page 1 of 23
High Courts29 Nov 2024Dismissed
Md. Anam Uddin Vs State Of Assam And Anr
Gauhati High Court · (2024) 11 GAU CK 1275
Indian Penal Code, 1860 - Section 302, 304(B)Code of Criminal Procedure, 1973 - Section 313Evidence Act, 1872 - Section 106
High Courts29 Nov 2024Allowed
Mainul Hussain @ Mainul Ali Vs State Of Assam And Anr
Gauhati High Court · (2024) 11 GAU CK 1274
Code of Criminal Procedure, 1973 - Section 383, 313Indian Penal Code, 1860 - Section 302Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts29 Nov 2024Allowed
Adhigrahan Kariba Bichara Krishi Bhumir Usit Mulya Dabi Sangram Samiti And 2 Ors. Vs State Of Assam And 7 Ors
Gauhati High Court · (2024) 11 GAU CK 1273
National Highways Act, 1956 - Section 4, 6, 9, 11National Highways Act, 2013 - Section 24
High Courts28 Nov 2024Disposed Of
Ankita Borkotoky Vs Life Insurance Corporation Of India (Lici) And 6 Ors
Gauhati High Court · (2024) 11 GAU CK 1278
Insurance Act, 1938 - Section 39
High Courts28 Nov 2024Dismissed
Ratul Bania Vs Special Judge Cbi And Nia
Gauhati High Court · (2024) 11 GAU CK 1277
Constitution Of India, 1950 - Article 226
High Courts25 Nov 2024Allowed
Salon Thausen Vs State Of Assam
Gauhati High Court · (2024) 11 GAU CK 1280
Code of Criminal Procedure, 1973 - Section 164, 313
High Courts25 Nov 2024Dismissed
Krishna Malo Das Vs State Of Assam
Gauhati High Court · (2024) 11 GAU CK 1279
Indian Penal Code, 1860 - Section 302Code of Criminal Procedure, 1973 - Section 164, 313Evidence Act, 1872 - Section 106
High Courts21 Nov 2024Dismissed
Kumar Chetri Vs Union Of India And 4 Ors
Gauhati High Court · (2024) 11 GAU CK 1281
Central Industrial Security Force Rules, 2001 - Rule 32(1), 34(2), 36, 37, 46(3), 47
High Courts19 Nov 2024Dismissed
Sri Ramdhan Namasudra @ Manoranjan Vs State Of Assam And Anr
Gauhati High Court · (2024) 11 GAU CK 1282
Code of Criminal Procedure, 1973 - Section 53(A), 164, 313, 374(2)Indian Penal Code, 1860 - Section 302Protection of Children from Sexual Offences Act, 2012 - Section 6
High Courts14 Nov 2024Dismissed
Khokhan Dey Vs Union Of India And 5 Ors
Gauhati High Court · (2024) 11 GAU CK 1283
Constitution Of India, 1950 - Article 14, 21, 226Indian Contract Act, 1872 - Section 182, 201, 202, 203, 205, 206, 221
High Courts12 Nov 2024Dismissed
M/S Chayanika Handloom Products And Anr Vs State Of Assam And 12 Ors
Gauhati High Court · (2024) 11 GAU CK 1284
Income Tax Act, 1961 - Section 44(A)(B)
High Courts11 Nov 2024Allowed
Kumru Bhumij Vs State Of Assam
Gauhati High Court · (2024) 11 GAU CK 1285
Code of Criminal Procedure, 1973 - Section 161, 164, 313
High Courts06 Nov 2024Dismissed
Dhruba Kumar Nath And Anr Vs State Of Assam And 2 Ors
Gauhati High Court · (2024) 11 GAU CK 1286
Constitution Of India, 1950 - Article 142Assam College Employees Provincialization Rules, 2010 - Rule 5
High Courts04 Nov 2024Allowed
Bina Pani Dutta Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 11 GAU CK 1287
Fundamental Rules and Supplementary Rules - Rule 56, 56(C)
High Courts30 Oct 2024Dismissed
State Of Mizoram Vs R. Lalthanzauva
Gauhati High Court · (2024) 10 GAU CK 1186
Constitution Of India, 1950 - Article 14, 246, 254, 256, 371(g)Land Acquisition Act, 1894 - Section 4, 4(1), 6, 11
High Courts29 Oct 2024Disposed Of
Dr. Plaban Bora And 2 Ors Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 10 GAU CK 1177
High Courts25 Oct 2024Allowed
Swapan Deb Vs State Of Assam And Anr
Gauhati High Court · (2024) 10 GAU CK 1187
Code of Criminal Procedure, 1973 - Section 313, 161, 374(2)Indian Penal Code, 1860 - Section 302Evidence Act, 1872 - Section 106
High Courts25 Oct 2024Dismissed
Dipika Nath Haloi Vs Bipul Nath
Gauhati High Court · (2024) 10 GAU CK 1178
Family Court Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13(i)(b)Code of Criminal Procedure, 1973 - Section 125
High Courts24 Oct 2024Disposed Of
Asma Khatun Vs Assam Power Distribution Company Limited And 4 Ors
Gauhati High Court · (2024) 10 GAU CK 1179
Electricity Act, 2003 - Section 20, 62(6), 161, 162