High Courts18 Jan 2024Dismissed
Rakesh Kumar Paul Vs State Of Assam
Gauhati High Court · (2024) 01 GAU CK 0027
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 243, 406, 407
COURT ARCHIVE
Gauhati High Court judgments, 2024
455 judgments · page 23 of 23
High Courts18 Jan 2024Disposed Of
Rupeswari Rabha Ray And 3 Ors Vs Divisional Manager, Oriental Insurance Co. Ltd And 2 Ors
Gauhati High Court · (2024) 01 GAU CK 0026
Motor Vehicles Act, 1988 — Section 173
High Courts18 Jan 2024Allowed
M/S Mohanpur Gpss Ltd. And 2 Ors. Vs State Of Assam And 5 Ors
Gauhati High Court · (2024) 01 GAU CK 0025
Indian Penal Code, 1860 — Section 240, 468Essential Commodities Act, 1955 — Section 7
High Courts12 Jan 2024Disposed Of
Jaymati Kachari Vs Future General India Insurance Co. Ltd And 2 Ors
Gauhati High Court · (2024) 01 GAU CK 0011
Motor Vehicles Act, 1988 — Section 173
High Courts11 Jan 2024Dismissed
Maya Barman @ Maya Rani Barman Vs Union Of India
Gauhati High Court · (2024) 01 GAU CK 0010
Constitution Of India, 1950 — Article 226Foreigners� Act, 1946 — Section 9
High Courts11 Jan 2024Allowed
M/S New India Assurance Co. Ltd. Vs Mantu Kr. Daimary And Anr
Gauhati High Court · (2024) 01 GAU CK 0009
Motor Vehicles Act, 1988 — Section 146, 147, 147(1)(b)(i)
High Courts09 Jan 2024Allowed
Chandan Paul Vs State Of Assam And 8 Ors
Gauhati High Court · (2024) 01 GAU CK 0012
Assam Municipal Act, 1956 — Section 62, 63, 64, 147, 148, 148(2), 148(3), 301
High Courts09 Jan 2024Disposed Of
Management Of Lalamookh Tea Estate Vs State Of Assam And 3 Ors
Gauhati High Court · (2024) 01 GAU CK 0008
High Courts09 Jan 2024Dismissed
Abdul Motalib Mondal Vs State Of Assam
Gauhati High Court · (2024) 01 GAU CK 0007
Constitution Of India, 1950 — Article 226
High Courts09 Jan 2024Disposed Of
Nur Nashib Ahmed Vs State Of Assam And Anr
Gauhati High Court · (2024) 01 GAU CK 0006
Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 320, 482
High Courts09 Jan 2024Dismissed
Trishna Sonowal Vs State Of Assam
Gauhati High Court · (2024) 01 GAU CK 0005
Constitution Of India, 1950 — Article 226
High Courts05 Jan 2024Allowed
Keshab Kharel Vs State Of Assam And 5 Ors.
Gauhati High Court · (2024) 01 GAU CK 0004
Constitution Of India, 1950 — Article 226
High Courts04 Jan 2024Dismissed
Workman Md. Saffauddin Ali Vs Management Of Koomtai Tea Estate And Anr.
Gauhati High Court · (2024) 01 GAU CK 0003
Industrial Tribunal Act, 1947 — Section 11A
High Courts04 Jan 2024Disposed Of
Anil Baruah And 6 Ors. Vs State Of Assam And 4 Ors.
Gauhati High Court · (2024) 01 GAU CK 0002
Constitution Of India, 1950 — Article 226Petroleum and Mineral Pipelines [Acquisition of Right of User in Land] Act, 1962 — Section 2(a), 3(1), 10, 10(2), 10(5), 11
High Courts04 Jan 2024Disposed Of
Md. Masiur Rahman Vs State Of Assam And 7 Ors
Gauhati High Court · (2024) 01 GAU CK 0001