High Courts21 Dec 2018Allowed
Kamakhya Das And Anr Vs Union Of India And 6 Ors
Gauhati High Court · (2018) 12 GAU CK 0058
Foreigners Act 1946 — Section 9
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 1 of 63
High Courts21 Dec 2018Allowed
Rejia Sultana Vs Nasif Khan And 8 Ors
Gauhati High Court · (2018) 12 GAU CK 0057
High Courts19 Dec 2018Allowed
Amit Kumar Khoiwal Vs Indian Institute Of Technology Guwahati
Gauhati High Court · (2018) 12 GAU CK 0056
High Courts18 Dec 2018Dismissed
Rupa Gogoi And 5 Ors Vs Abdul Aziz
Gauhati High Court · (2018) 12 GAU CK 0055
Code of Civil Procedure, 1908 — Section 115, Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts18 Dec 2018
Alauddin Ali And Anr Vs State Of Assam And Anr
Gauhati High Court · (2018) 12 GAU CK 0054
Indian Penal Code, 1860 — Section 366Code of Criminal Procedure, 1973 — Section 164
High Courts18 Dec 2018Disposed Off
Saddam Hussain Dhubri Vs State Of Assam
Gauhati High Court · (2018) 12 GAU CK 0053
Foreigners Act, 1946 — Section 14A(b), 14ACode of Criminal Procedure, 1973 — Section 207, 313
High Courts18 Dec 2018Disposed Off
Sarbeswar Tamuli And 13 Ors Vs Union Of India And 4 Ors
Gauhati High Court · (2018) 12 GAU CK 0052
National Highways Act. 1956 — Section 3A(1), 3C(2), 3G, 3G(1), 3G(5)General Clauses Act, 1897 — Section 20, 21Constitution Of India, 1950 — Article 226
High Courts17 Dec 2018
Sabita Rani Singha Vs Union Of India And 6 Ors
Gauhati High Court · (2018) 12 GAU CK 0051
High Courts15 Dec 2018Disposed Off
Sunkungur Boro Vs Union Of India And 3 Ors
Gauhati High Court · (2018) 12 GAU CK 0049
High Courts15 Dec 2018Disposed Off
Konmai Phukan Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 12 GAU CK 0048
Assam Services (Pension) Rules, 1969 — Rule 67
High Courts15 Dec 2018Allowed
Abdul Wahid Vs State Of Assam And 3 Ors
Gauhati High Court · (2018) 12 GAU CK 0047
High Courts15 Dec 2018Disposed Off
Harendra Nath Sarma Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 12 GAU CK 0046
Manual of Office Procedure in the Secretariat Rule, 1981 — Rule 37(c)Assam Services (Discipline and Appeal) Rules, 1964 — Rule 7, 9, 15
High Courts15 Dec 2018Allowed
Majam Ali Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 12 GAU CK 0045
High Courts15 Dec 2018Disposed Off
Ganesh Ch. Lahkar Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 12 GAU CK 0044
Assam Services (Pension) Rules, 1969 — Rule 67
High Courts15 Dec 2018Disposed Off
Arun Chandra Deka Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 12 GAU CK 0043
High Courts15 Dec 2018Disposed Off
Sankar Pathak Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 12 GAU CK 0042
Assam Services (Pension) Rules, 1969 — Rule 67
High Courts14 Dec 2018Disposed Off
Arpana Sarkar Vs State of Assam and ors
Gauhati High Court · (2018) 12 GAU CK 0041
High Courts14 Dec 2018Disposed Off
Nirod Kumar Deka Vs Oriental Bank Of Commerce And 3 Ors
Gauhati High Court · (2018) 12 GAU CK 0040
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 14, 17
High Courts14 Dec 2018Allowed
Jiyan Ali Vs Julmat Ali And 7 Ors
Gauhati High Court · (2018) 12 GAU CK 0039
Code of Civil Procedure, 1908 — Order 41 Rule 27, Order 41 Rule 27(1)(aa), Order 41 Rule 23A, Order 41 Rule 25
High Courts13 Dec 2018Allowed
Little Star English High School And Anr Vs State Of Assam And 3 Ors
Gauhati High Court · (2018) 12 GAU CK 0050
provision of the Assam Non-Government Educational Institution (Regulation & Managment) Act, 2006 — Section 6, 10, 24