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Gauhati High Court judgments, 2018

1,247 judgments · page 2 of 63

High Courts13 Dec 2018Allowed

Bhaskar Saikia And 9 Ors Vs State Of Assam And Ors

Gauhati High Court · (2018) 12 GAU CK 0018

Assam Public Service (Direct Recruitment to Class III & Class V posts) Rules, 1997 — Rule 5(a), 15, 15(2)Electricity Act, 2003 — Rule 85(5)Constitution Of India, 1950 — Article 226
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High Courts11 Dec 2018Allowed

Samad Ali Vs State Of Assam And Anr

Gauhati High Court · (2018) 12 GAU CK 0012

Indian Penal Code, 1860 — Section 34, 304(B), 498ACode of Criminal Procedure, 1973 — Section 313Dowry Prohibition Act, 1961 — Section 2
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High Courts10 Dec 2018Dismissed

Union Of India And 3 Ors Vs Anup K. Srivastava

Gauhati High Court · (2018) 12 GAU CK 0009

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 3, 4(2), 7(3), 7, 9Public Premises (Eviction of Unauthorized Occupants) Rule, 1971 — Rule 8CCS (CCA) Rules, 1965 — Rule 14
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High Courts10 Dec 2018Disposed Off

Lipak Das And Anr Vs Dharitri Kr. Das

Gauhati High Court · (2018) 12 GAU CK 0008

Specific Relief Act, 1963 — Section 41(j)Indian Contract Act, 1872 — Section 202Code of Civil Procedure, 1908 — Order 41 Rule 5, Order 43 Rule 1(r)
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High Courts03 Dec 2018Allowed

Nbcc (India) Ltd Vs State Of Assam And 3 Ors

Gauhati High Court · (2018) 12 GAU CK 0001

Micro, Small and Medium Enterprises Development Act, 2006 — Section 16, 17(1), 18Arbitration and Conciliation Act, 1996 — Section 7(1), 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81
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High Courts30 Nov 2018

Gunja Mura Vs State Of Assam

Gauhati High Court · (2018) 11 GAU CK 0038

Indian Penal Code, 1860 — Section 300, 302Code of Criminal Procedure, 1973 — Section 106, 313, 313(4), 342
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