High Courts22 Dec 2020Dismissed
Surabhi Bhattacharyya Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0024
COURT ARCHIVE
Gauhati High Court judgments, 2020
336 judgments · page 1 of 17
High Courts22 Dec 2020Allowed
Shristi Deka Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0023
Medical Colleges And Dental Colleges Of Assam (Regulation Of Admission Into 1st year MBBS Course) Rules, 2017 — Rule 3(1)(c)
High Courts21 Dec 2020Allowed
Anchad Jwhalao Brahma Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0022
Constitution Of India, 1950 — Article 12, 226
High Courts21 Dec 2020Disposed Off
Lilawati Pegu Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0021
High Courts18 Dec 2020Allowed
Nihar Ranjan Hazarika Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0020
Assam Fishery Rules, 1953 — Rule 12Constitution Of India, 1950 — Article 226
High Courts17 Dec 2020Dismissed
Abdullah Al Mamun Choudhury Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0025
Right Of Children To Free And Compulsory Education Act, 2009 — Section 2(a), 23(1)
High Courts17 Dec 2020Disposed Off
Jatindra Nath Roy Vs State Of Assam And 4 Ors
Gauhati High Court · (2020) 12 GAU CK 0019
High Courts17 Dec 2020Allowed
Dr. Munni Effa Vs State Of Arunachal Pradesh And Anr
Gauhati High Court · (2020) 12 GAU CK 0018
Code Of Criminal Procedure Act, 1973 — Section 164, 397, 401, 438, 439(2), 482Indian Penal Code, 1860 — Section 34, 149, 376(1), 354, 506
High Courts17 Dec 2020Dismissed
Union Of India Vs Jatin Chandra Kalita And 3 Ors
Gauhati High Court · (2020) 12 GAU CK 0017
Land Acquisition Act, 1894 — Section 20Limitation Act 1963 — Section 5
High Courts16 Dec 2020Dismissed
M/S Panesar Agriculture Industries Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0016
Assam Public Procurement Act, 2017 — Section 14, 14(1), 14(3)Assam Public Procurement Rules, 2020 — Rule 15Constitution Of India, 1950 — Article 14
High Courts16 Dec 2020Disposed Off
Debendra Chandra Das Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0015
High Courts16 Dec 2020Disposed Off
Kiran Chandra Mashahary Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0014
High Courts16 Dec 2020Dismissed
Amri Karbi Developmental Society And 2 Ors Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0013
Tiwa Autonomous Council Act, 1995 — Section 2(q), 2(u), 22(3)(f), 59, 59(2)Code Of Civil Procedure, 1908 — Section 114, 151, 206, 623, Order 47 Rule 1Constitution Of India, 1950 — Article 226
High Courts15 Dec 2020Dismissed
State Of Assam And Ors Vs Vicky Kumar Patel
Gauhati High Court · (2020) 12 GAU CK 0012
Indian Medical Council Act, 1956 — Section 10D, 19A, 33, 33(mb)Medical Colleges And Dental Colleges Of Assam (Regulation Of Admission Into 1st year MBBS Course) Rules, 2017 — Rule 2(xxvi), 4(2)(c)Code Of Civil Procedure, 1908 — Order 40 Rule 1, Order 40 Rule 5, Order 47 Rule 1, Order 49 Rule 1
High Courts15 Dec 2020Disposed Off
M/S Manasa Industries Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0011
High Courts15 Dec 2020Dismissed
Lovely Singha Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0010
Assam Elementary Education (Provincialisation) Act, 1974 — Section 27Madhya Pradesh Panchayat Adhiniyam, 1981 — Section 83(1), 83(2)Assam Elementary Education (Provincialisation) Rules, 1977 — Rule 3
High Courts14 Dec 2020Disposed Off
Anuradha Das Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0009
High Courts08 Dec 2020Allowed
Prasanta Ch. Nath Vs State Of Assam And 5 Ors
Gauhati High Court · (2020) 12 GAU CK 0008
Assam Services (Discipline And Appeal) Rules, 1964 — Rule 6(1)
High Courts07 Dec 2020Allowed
Rajdeep Das Vs Union Of India And 3 Ors
Gauhati High Court · (2020) 12 GAU CK 0007
Indian Medical Council Act, 1956 — Section 12, 12(2), 13, 13(4A), 14
High Courts07 Dec 2020Disposed Off
Nirupama Dutta Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0006