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Gauhati High Court judgments, 2009

871 judgments · page 1 of 44

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High Courts23 Dec 2009

Surajmal Mangilal Vs Legal heirs of deceased Kanhaiyalal Agarwal

Gauhati High Court · (2010) 2 GLR 198

Assam Urban Areas Rent Control Act, 1972 — Section 2, 3, 3(1), 3(2), 4Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227
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High Courts23 Dec 2009Allowed

Babul Roy Vs State of Assam

Gauhati High Court · (2010) 2 GLR 1

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
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High Courts23 Dec 2009Allowed

Nanda Lal Das Vs State of Assam and Others

Gauhati High Court · (2010) 3 GLR 629

Constitution of India, 1950 — Article 226, 227Gauhati High Court Services (Appointment, Conditions of Service and Conduct) Rules, 1967 — Rule 20
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High Courts23 Dec 2009

Md. Ali Raja Vs State of Assam

Gauhati High Court · (2010) 2 GLR 609

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
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High Courts23 Dec 2009

Kitply Industries Ltd. Vs California Pacific Trading Corporation

Gauhati High Court · (2010) 153 CompCas 345 : (2011) 2 GLR 427

Civil Procedure Code, 1908 (CPC) — Section 11, 13, 14, 44AEvidence Act, 1872 — Section 86
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High Courts23 Dec 2009Allowed

Industrial Carriers Vs State of Assam and Others

Gauhati High Court · (2010) 2 GLR 51 : (2010) 34 VST 470

Assam General Sales Tax Act, 1993 — Section 17(6), 46(15), 5A, 64(15)
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High Courts23 Dec 2009Allowed

Bhaba Saikia Vs State of Assam

Gauhati High Court · (2010) 3 GLR 664

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 34
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High Courts23 Dec 2009Dismissed

Malek Uddin @ Abdul Malek @ Malek Ali Vs State of Assam and Others

Gauhati High Court · (2010) 2 GLD 150

Foreigners Act, 1946 — Section 9
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High Courts23 Dec 2009Dismissed

Mrs. Moriom Nessa @ Moiron @ Mrs. Moirom Nessa Vs State of Assam and Others

Gauhati High Court · (2010) 2 GLD 131

Foreigners Act, 1946 — Section 9
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High Courts23 Dec 2009Dismissed

Hightension Switchgears Private Limited Vs State of Tripura and Others

Gauhati High Court · (2006) 1 GLT 684

Constitution of India, 1950 — Article 226
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High Courts22 Dec 2009Dismissed

Ananda Saikia Vs Union of India (UOI) and Others

Gauhati High Court · (2010) 3 GLR 692 : (2010) 2 GLT 45

Constitution of India, 1950 — Article 226
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High Courts22 Dec 2009

Tongbram Nilababu Singh Vs State of Manipur and Others

Gauhati High Court · (2010) 1 GLD 741 : (2010) 2 GLT 293

Constitution of India, 1950 — Article 22(5)Unlawful Activities (Prevention) Act, 1967 — Section 17, 20
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High Courts22 Dec 2009

Salam Dewan Vs Union of India (UOI) and Others

Gauhati High Court · (2010) 1 GLD 839

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High Courts22 Dec 2009Dismissed

Alek Uddin Vs Union of India (UOI) and Others

Gauhati High Court · (2010) 2 GLD 127

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High Courts22 Dec 2009Dismissed

Sekandar Ali Vs Union of India (UOI) and Others

Gauhati High Court · (2010) 2 GLD 125

Criminal Procedure Code, 1973 (CrPC) — Section 313
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High Courts22 Dec 2009

Jay Kumar Bardia Vs State of Assam and Ors.

Gauhati High Court · (2012) 1 GLR 806

Assam General Sales Tax Act, 1993 — Section 11, 11
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High Courts22 Dec 2009Dismissed

Mustt. Safia Begum and Others Vs State of Assam and Others

Gauhati High Court · (2010) 2 GLD 140

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High Courts22 Dec 2009Dismissed

Sonajan Nessa Vs Union of India (UOI) and Others

Gauhati High Court · (2010) 2 GLD 157

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High Courts22 Dec 2009Dismissed

Sajiran Nessa @ Sajiran Khatun Vs State of Assam and Others

Gauhati High Court · (2010) 2 GLD 129

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15Foreigners Act, 1946 — Section 9
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High Courts22 Dec 2009Allowed

Dage Tarak and Others Vs State of Arunachal Pradesh and Others

Gauhati High Court · (2010) 1 GLD 745 : (2010) 2 GLT 377

Assistant Inspector (Tax and Excise) Recruitment Rules, 1997 — Rule 5Constitution of India, 1950 — Article 309
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