CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Gauhati High Court/1975

COURT ARCHIVE

Gauhati High Court judgments, 1975

56 judgments · page 1 of 3

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1932
High Courts23 Dec 1975

Jhumarmal Dudharia Vs Maganlal Dhada and Others

Gauhati High Court · (1976) CriLJ 1355

Criminal Procedure Code, 1973 (CrPC) — Section 208, 209, 435, 437, 439Penal Code, 1860 (IPC) — Section 307, 323, 34, 452
Read judgment
High Courts08 Nov 1975

Kollong Valley Bus Santha Vs State of Assam

Gauhati High Court · (1996) 1 GLJ 91 : (1996) 1 GLR 209 : (1996) 1 GLT 393

Assam Municipal Act, 1956 — Section 3(3), 3(3)
Read judgment
High Courts17 Sept 1975

Hanutram Ramprasad Vs Commissioner of Income Tax

Gauhati High Court · (1978) 112 ITR 187

Income Tax Act, 1961 — Section 256, 260, 271, 271(1)
Read judgment
High Courts17 Sept 1975

HANUTRAM RAMPRASAD, DIBRUGARH Vs COMMISSIONER OF Income Tax, ASSAM, NAGALAND, MEGHALAYA, MANIPUR and TRIPURA, SHILLONG.

Gauhati High Court · (1978) 112 ITR 187

Evidence Act, 1872 — Section 101, 102, 103, 104, 105Income Tax Act, 1961 — Section 139, 142, 143, 148, 254
Read judgment
High Courts08 Sept 1975

Abdul Sukkur and Others Vs State of Assam

Gauhati High Court · (1976) CriLJ 378

Criminal Procedure Code, 1973 (CrPC) — Section 395, 397Penal Code, 1860 (IPC) — Section 395, 397, 412
Read judgment
High Courts08 Sept 1975

Mt. Ismatan Nessa Vs Sarat Chandra Barua

Gauhati High Court · (1976) CriLJ 129

Criminal Procedure Code, 1973 (CrPC) — Section 133, 145, 147
Read judgment
High Courts27 Aug 1975

Chandrika Prosad Rai Vs The State of Assam

Gauhati High Court · (1976) CriLJ 149

Prevention of Food Adulteration Act, 1954 — Section 10, 11, 13, 16, 7
Read judgment
High Courts25 Aug 1975

Hira Bordoloi Vs The Deputy Commissioner, Lakhimpur and others

Gauhati High Court · AIR 1976 Guw 36

Constitution of India, 1950 — Article 226
Read judgment
High Courts20 Aug 1975Dismissed

Madhab Chandra Barua and others Vs Smt. Joymati Kalitani Barua

Gauhati High Court · AIR 1976 Guw 10

Registration Act, 1908 — Section 17, 49
Read judgment
High Courts20 Aug 1975Dismissed

Budheswar Barua Vs Jatindra Nath Barua

Gauhati High Court · AIR 1976 Guw 12

Partnership Act, 1932 — Section 43, 69, 7
Read judgment
High Courts19 Aug 1975

Deechand Sarda Vs Union of India (UOI)

Gauhati High Court · (1976) CriLJ 44

Assam Finance (Sales Tax) Act, 1956 — Section 19(1)Assam Sales Tax Act, 1947 — Section 30(1)Constitution of India, 1950 — Article 226
Read judgment
High Courts13 Aug 1975

Nandiram Boro and Another Vs Chandi Ram Boro and Others

Gauhati High Court · (1976) CriLJ 45

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
Read judgment
High Courts11 Aug 1975

K.B. Stores Vs Commissioner of Income Tax

Gauhati High Court · (1976) 103 ITR 505

Income Tax Act, 1961 — Section 139(8), 246
Read judgment
High Courts08 Aug 1975

Ladhuram Laxmi Narayan Vs Income Tax Officer, Additional "A" Ward and Others

Gauhati High Court · (1976) 102 ITR 595

Finance (No. 2) Act, 1965 — Section 24(11)Income Tax Act, 1961 — Section 147, 148, 149, 151
Read judgment
High Courts07 Aug 1975

Ladhuram Laxminarayan Vs Commissioner of Income Tax

Gauhati High Court · (1976) 103 ITR 106

Finance Act, 1965 — Section 24Income Tax Act, 1961 — Section 2(31), 271(1)
Read judgment
High Courts05 Aug 1975

Ziauddin Ahmed Vs Commissioner of Gift-tax

Gauhati High Court · (1976) 102 ITR 253

Gift Tax Act, 1958 — Section 4(1)
Read judgment
High Courts01 Aug 1975

Assam Frontier Veneer and Saw Mills Vs Commissioner of Income Tax

Gauhati High Court · (1976) 104 ITR 479

Income Tax Act, 1961 — Section 139(2), 256(1), 271(1)Income Tax Rules, 1962 — Rule 13
Read judgment
High Courts23 Jul 1975Dismissed

Saraswati Goswami and others Vs General Manager, N.F. Railway

Gauhati High Court · AIR 1976 Guw 15

Evidence Act, 1872 — Section 107, 108
Read judgment
High Courts23 Jul 1975Dismissed

The State of Assam Vs Union of India

Gauhati High Court · AIR 1975 Guw 62

Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1989 — Section 140, 3, 77
Read judgment
High Courts21 Jul 1975Allowed

Must. Dagri and others Vs Kera Kachari and others

Gauhati High Court · AIR 1976 Guw 16

Civil Procedure Code, 1908 (CPC) — Section 148, 151
Read judgment
123Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions