High Courts23 Dec 2015Partly Allowed
Premadhar Hazarika Vs State of Assam
Gauhati High Court · (2017) 1 GauLR 786
Penal Code, 1860 (IPC) - Section 149, Section 302
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 1 of 40
High Courts23 Dec 2015Allowed
Holiram Bordoloi Vs The Union of India and Others
Gauhati High Court · (2016) 1 CCR 439 : (2016) 1 Crimes 88
Constitution of India, 1950 - Article 14, 161, 19, 21, 32Criminal Procedure Code, 1973 (CrPC) - Section 432, 433-APenal Code, 1860 (IPC) - Section 147, 148, 149, 302, 326
High Courts23 Dec 2015Dismissed
Kabita Nazir Saikia Vs The State of Assam and Others
Gauhati High Court · (2015) 12 GAU CK 0002
Constitution of India, 1950 - Article 142
High Courts16 Dec 2015Allowed
Oriental Insurance Co. Ltd. Vs Narayan Bhuyan and Others
Gauhati High Court · (2015) 12 GAU CK 0003
Motor Vehicles Act, 1988 - Section 173Penal Code, 1860 (IPC) - Section 279, 304(A), 338
High Courts10 Dec 2015Dismissed
Pradip Paul Vs State of Assam
Gauhati High Court · (2016) 5 GauLT 661
Criminal Procedure Code, 1973 (CrPC) - Section 482, Section 482Penal Code, 1860 (IPC) - Section 120(B), Section 34, Section 387, Section 406, Section 420, Section 494
High Courts10 Dec 2015Dismissed
Baharul Islam Vs The State of Assam and Others
Gauhati High Court · (2016) 1 GLT 442
High Courts10 Dec 2015Allowed
Homeswar Kalita Vs The State of Assam and Others
Gauhati High Court · (2015) 12 GAU CK 0007
Assam College Employees (Provincialisation) Act, 2005 - Section 2(a), 3, 3(c)
High Courts10 Dec 2015
Santiram Saikia and Others Vs The State of Assam
Gauhati High Court · (2016) 1 Crimes 535 : (2016) 1 GLT 812
Criminal Procedure Code, 1973 (CrPC) - Section 313, 320, 397, 401Penal Code, 1860 (IPC) - Section 320, 323, 324, 326, 34Probation of Offenders Act, 1958 - Section 4
High Courts07 Dec 2015Allowed
Anowara Begum Vs The State of Assam and Others
Gauhati High Court · (2016) 1 GLT 648
Assam Panchayat Act, 1994 - Section 15, 15(1), 15(2), 15(5), 18
High Courts04 Dec 2015Partly Allowed
National Insurance Company Ltd., Tezpur Branch Vs Anitarani Chanda and Others
Gauhati High Court · (2015) 12 GAU CK 0006
Motor Vehicles Act, 1988 - Section 140, 173
High Courts03 Dec 2015
Abdul Gofur Mondal Vs The State of Assam and Others
Gauhati High Court · (2015) 5 GLT 333
Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006 - Section 15(2)Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 - Section 10, 2, 3, 4Constitution of India, 1950 - Article 12, 226
High Courts02 Dec 2015Disposed Off
Shree Sai Vamika Industries Vs Union of India
Gauhati High Court · (2017) 347 ELT 93
High Courts27 Nov 2015Partly Allowed
Haren Kakati Vs The State of Assam
Gauhati High Court · (2015) 11 GAU CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 302, 304
High Courts26 Nov 2015Disposed Off
All Assam Motor Transport Association and Others Vs The State of Assam and Others
Gauhati High Court · (2015) 5 GLT 275
Constitution of India, 1950 - Article 19(1)(g)Motor Vehicles Act, 1988 - Section 113, 115, 116, 39, 40
High Courts25 Nov 2015Dismissed
Gujuru Boraik Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 210 : (2016) 5 GauLT 432 : (2017) 1 NEJ 497
Penal Code, 1860 (IPC) - Section 376
High Courts23 Nov 2015Dismissed
Abiran Bibi Vs The State of Assam and Others
Gauhati High Court · (2015) 5 GLT 413
Constitution of India, 1950 - Article 226
High Courts21 Nov 2015Disposed Off
Tipak Tayeng Vs Deputy Commissioner, Pasighat
Gauhati High Court · (2017) 1 GauLR 658
Land Acquisition Act, 1894 - Section 18, Section 28, Section 31
High Courts21 Nov 2015Dismissed
Abdul Motleb Vs State of Assam
Gauhati High Court · (2015) 11 GAU CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313, 357-APenal Code, 1860 (IPC) - Section 201, 300, 302
High Courts20 Nov 2015Allowed
Shree Ganga Marbles Vs Sardar Charan Singh and Others
Gauhati High Court · (2016) 1 GLT 760
Contract Act, 1872 - Section 31Specific Relief Act, 1963 - Section 10, 16(c), 20Transfer of Property Act, 1882 - Section 17(1-A), 53-A, 66
High Courts19 Nov 2015Disposed Off
Rafique Ahmed and Others Vs Assam Board of Revenue and Others
Gauhati High Court · (2015) 11 GAU CK 0019
Assam (Temporarily Settled Areas) Tenancy Act, 1971 - Section 23, 24, 4, 7