High Courts23 Dec 1955
Mahendra Prasad Singh and Another Vs Ballav Chandra Hazarika and Others
Gauhati High Court · AIR 1956 Guw 115
COURT ARCHIVE
Gauhati High Court judgments, 1955
75 judgments · page 1 of 4
High Courts22 Dec 1955
Ningombam Damu Singh Vs Khaidem Mangoljao Singh and Others
Gauhati High Court · (1955) 12 GAU CK 0004
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts15 Dec 1955
Baidya Nath Roy Vs Commissioner of Taxes and Another
Gauhati High Court · AIR 1956 Guw 110
Assam Record Hand Book, 1925 — Rule 11, 15, 74Assam Sales Tax Act, 1947 — Section 52Constitution of India, 1950 — Article 227
High Courts09 Dec 1955
Kishanlal Singol and Another Vs Hari Kisson Lohia
Gauhati High Court · AIR 1956 Guw 113
Assam Urban Areas Rent Control Act, 1972 — Section 4Transfer of Property Act, 1882 — Section 114
High Courts05 Dec 1955
Hari Charan Das and others Vs Jagadindra Kishore Deb Burma and others
Gauhati High Court · (1955) 12 GAU CK 0001
Civil Procedure Code, 1908 (CPC) — Section 112Constitution of India, 1950 — Article 136
High Courts28 Nov 1955
Kalinath Deva Goswami Vs Upendra Nath Deva Goswami
Gauhati High Court · (1955) 11 GAU CK 0001
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 89, Order 21 Rule 90
High Courts25 Nov 1955
Dhubri Loan Office Ltd. Vs Meherjan Bibi
Gauhati High Court · AIR 1957 Guw 161
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 34 Rule 6, 115
High Courts15 Nov 1955
Birendra Kumar Choudhury Vs Ashutosh Adhikari and Another
Gauhati High Court · (1955) 11 GAU CK 0002
Penal Code, 1860 (IPC) — Section 379
High Courts21 Sept 1955
Haobijam Chaoyaina Singh Vs Heisnam Mangi Singh and Others
Gauhati High Court · (1955) 09 GAU CK 0005
Penal Code, 1860 (IPC) — Section 403, 419
High Courts10 Sept 1955
Shamsul Islam Vs Government of Tripura
Gauhati High Court · AIR 1956 Guw 1 : (1956) CriLJ 118
Constitution of India, 1950 — Article 21, 22, 220, 226
High Courts07 Sept 1955
Dharani Baid Vs Sadhu Charan Ram Biswakarma
Gauhati High Court · (1955) 09 GAU CK 0004
Evidence Act, 1872 — Section 116Limitation Act, 1963 — Article 139Transfer of Property Act, 1882 — Section 110, 111, 116
High Courts05 Sept 1955
Ketaki Ranjan Bhattacharyya and others Vs Kali Prasanna Bhattacharyya and others
Gauhati High Court · (1955) 09 GAU CK 0003
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 213, 213(2), 57
High Courts02 Sept 1955
Prabir Ram Borooah Vs Albert David Ltd.
Gauhati High Court · (1955) 09 GAU CK 0001
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts31 Aug 1955Allowed
Nuruddin Ahmed Vs State of Assam and Others
Gauhati High Court · AIR 1956 Guw 48
Assam Land and Revenue Regulation, 1886 — Section 155, 16Constitution of India, 1950 — Article 141, 226, 245
High Courts31 Aug 1955
Girijananda Chaudhury Vs State of Assam and Another
Gauhati High Court · (1955) 08 GAU CK 0011
Assam Land and Revenue Regulation, 1886 — Section 28, 3, 6Constitution of India, 1950 — Article 19(1), 245, 246, 265, 31Government of India Act, 1925 — Section 99
High Courts26 Aug 1955
J.K. Choudhury and Others Vs Hem Chandra Chakravarty and Others
Gauhati High Court · AIR 1956 Guw 82
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts24 Aug 1955
Abdul Malik Choudhury and Others Vs Sashi Bhusan Chaudhury and Others
Gauhati High Court · (1955) 08 GAU CK 0001
Sylhet Tenancy Act, 1936 — Section 162, 188, 202, 26C, 26E
High Courts23 Aug 1955
Lalbahadur Keshi Chetri and Others Vs The State
Gauhati High Court · AIR 1957 Guw 74
Penal Code, 1860 (IPC) — Section 187
High Courts23 Aug 1955
Garganarayan Barman Vs State of Assam
Gauhati High Court · AIR 1958 Guw 20
Assam Land Revenue Settlement Rules — Rule 64Assam Municipal Act, 1923 — Section 328, 329, 330(3)Assam Rural Panchayat (Amendment) Act, 1952 — Section 3
High Courts17 Aug 1955
Rallis India Ltd. Vs Assam Trading Co-operative Ltd.
Gauhati High Court · AIR 1956 Guw 112
Civil Procedure Code, 1908 (CPC) — Section 10