High Courts20 Dec 2019Allowed
Janglun Singson Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 12 GAU CK 0048
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 1 of 45
High Courts20 Dec 2019Allowed
Ramesh Taku Vs State Of Arunachal Pradesh And Anr
Gauhati High Court · (2019) 12 GAU CK 0047
Indian Penal Code, 1860 — Section 34, 201, 302, 326Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts20 Dec 2019Allowed
Kajol Chakraborty Vs State Of Assam And Anr
Gauhati High Court · (2019) 12 GAU CK 0046
Indian Penal Code, 1860 — Section 302, 304(B)Code Of Criminal Procedure, 1973 — Section 313, 357AEvidence Act, 1872 — Section 106
High Courts20 Dec 2019Partly Allowed
Md Farjul Ali Vs State Of Assam And Anr
Gauhati High Court · (2019) 12 GAU CK 0045
Indian Penal Code, 1860 — Section 34, 302, 304, 323, 324, 325, 326, 447Code Of Criminal Procedure, 1973 — Section 313, 313(4)
High Courts20 Dec 2019Allowed
Janglun Singson Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 12 GAU CK 0003
Constitution Of India, 1950 — Article 226
High Courts20 Dec 2019Allowed
Ramesh Taku Vs State Of Arunachal Pradesh And Anr
Gauhati High Court · (2019) 12 GAU CK 0002
Indian Penal Code, 1860 — Section 34, 201, 302, 326Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts20 Dec 2019Allowed
Kajol Chakraborty Vs State Of Assam And Anr
Gauhati High Court · (2019) 12 GAU CK 0001
Indian Penal Code, 1860 — Section 302, 304(B)Code Of Criminal Procedure, 1973 — Section 313, 357(A)Evidence Act, 1872 — Section 106
High Courts19 Dec 2019Allowed
Parikhit Pathak And Anr Vs Joy Madhab Baruah And 11 Ors
Gauhati High Court · (2019) 12 GAU CK 0044
Civil Procedure Code 1908 — Section 2(14), 21, 47, 100, 101, 109, 110, 151, Order 20 Rule 4, Order 21 Rule 97, Order 21 Rule 101, Order 21 Rule 102Constitution Of India, 1950 — Article 133(1)(a)
High Courts19 Dec 2019Allowed
Kitab Ali Talukdar Vs State Of Assam And Anr
Gauhati High Court · (2019) 12 GAU CK 0043
Indian Penal Code, 1860 — Section 34, 302
High Courts19 Dec 2019Disposed Off/Allowed
Tunu Urang Vs State Of Assam
Gauhati High Court · (2019) 12 GAU CK 0042
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161Evidence Act, 1872 — Section 106
High Courts18 Dec 2019Disposed Off
Md Turab Ali And Anr Vs State Of Assam And Ors
Gauhati High Court · (2019) 12 GAU CK 0041
Indian Penal Code, 1860 — Section 34, 120(B), 364(A), 365, 387Code Of Criminal Procedure, 1973 — Section 164
High Courts17 Dec 2019Allowed
Md. Hussain Ahmed And Ors Vs Md. Mahmod Ali And Ors
Gauhati High Court · (2019) 12 GAU CK 0040
Civil Procedure Code 1908 — Section 96, 100, Order 23 Rule 23A, Order 26 Rule 10(2), Order 41 Rule 31
High Courts17 Dec 2019Allowed
Nayanmoni Hazarika And Anr Vs State Of Assam And 6 Ors
Gauhati High Court · (2019) 12 GAU CK 0039
High Courts17 Dec 2019Allowed
Lalrinkimi Tochhawng Vs K. Vanlalhmangaihi And 4 Ors
Gauhati High Court · (2019) 12 GAU CK 0038
High Courts17 Dec 2019Partly Allowed
State Of Assam And 3 Ors Vs Bharat Bhusan Rajkhowa
Gauhati High Court · (2019) 12 GAU CK 0037
High Courts17 Dec 2019Partly Allowed
Prabhat Gogoi Vs State Of Assam And Anr
Gauhati High Court · (2019) 12 GAU CK 0036
Indian Penal Code, 1860 — Section 34, 302, 304, 326Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts13 Dec 2019Allowed
Chatradhar Das And 2 Ors Vs State Of Assam And 2 Ors
Gauhati High Court · (2019) 12 GAU CK 0035
Right Of Children to Free And Compulsory Education Act, 2009 — Section 2, 21, 21(2), 22, 38Right Of Children to Free And Compulsory Education Rules , 2011 — Rule 13(1), 14Constitution Of India, 1950 — Article 14, 19(1), 19(1)(g), 19(a)(e), 21, 37, 39(c)
High Courts11 Dec 2019Disposed Off
Pristine Hindustan Infraprojects Pvt. Ltd Vs North East Frontier Railway And 3 Ors
Gauhati High Court · (2019) 12 GAU CK 0034
High Courts11 Dec 2019Allowed
M/S Eastwest Projects Vs M/S Calcom Cement India Limited
Gauhati High Court · (2019) 12 GAU CK 0033
Companies Act, 1956 — Section 433, 433(e)(f), 434, 439
High Courts11 Dec 2019Allowed
Anwar Hussain Vs State Of Assam And Anr
Gauhati High Court · (2019) 12 GAU CK 0032
Indian Penal Code, 1860 — Section 109, 302, 304(B), 498(A)Code Of Criminal Procedure, 1973 — Section 313